High Courts04 Aug 1927Allowed
Lakshman Punju Shet Vs Krishnaji Maharu Bhoi
Bombay High Court · (1927) 29 BOMLR 1425
Evidence Act, 1872 — Section 68
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,155 of 61,517
High Courts04 Aug 1927
Mt. Akli Vs Mt. Daho and Others
Patna High Court · AIR 1928 Patna 44
Specific Relief Act, 1877 — Section 27(b)
High Courts04 Aug 1927
Gokhul Pande and Another Vs Baldeo Sukul and Another
Patna High Court · AIR 1928 Patna 113
Evidence Act, 1872 — Section 32, 33
High Courts04 Aug 1927
(Hafiz) Hafizuddin Vs C. Laborde
Allahabad High Court · AIR 1928 All 14 : (1928) ILR (All) 414
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts04 Aug 1927
Possari Palaniappa Chetty Vs Appavu Chetty and Others
Madras High Court · 110 Ind. Cas. 411
High Courts03 Aug 1927
Ananta Lal Sinha Vs Jahiruddin Biswas and Others
Calcutta High Court · AIR 1927 Cal 816
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 143, 150, 153, 298, 506
High Courts03 Aug 1927
Barsik Nandi Mandal and Another Vs Gurudas Pal and Others
Calcutta High Court · AIR 1928 Cal 107
Registration Act, 1908 — Section 17
High Courts03 Aug 1927
Sarat Chandra Rakhit Vs Sarala Bala Ghosh and Others
Calcutta High Court · AIR 1928 Cal 63
High Courts03 Aug 1927
Bishwanath Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 56
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 182, 211
High Courts03 Aug 1927
Thakur Das and Others Vs Emperor
Patna High Court · AIR 1928 Patna 13
Penal Code, 1860 (IPC) — Section 114, 420
High Courts03 Aug 1927Dismissed
Darab and Others Vs Emperor
Allahabad High Court · AIR 1928 All 20 : (1928) ILR (All) 412
High Courts03 Aug 1927
(Vedagiri) Seshacharlu Vs (Ovveti) Venkata Subba Row and Others
Madras High Court · AIR 1928 Mad 828
High Courts03 Aug 1927
Ramanathan Chettiar Vs V. Ry. Sethurama Madige Rao Saheb and Another
Madras High Court · AIR 1928 Mad 382 : (1928) 27 LW 47
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17(b)
High Courts03 Aug 1927
K. Chenchuvenkatanagiah Chetti and Co. Vs M. Padmanabhan Chetti
Madras High Court · AIR 1928 Mad 125
Contract Act, 1872 — Section 264
High Courts03 Aug 1927
Ramappa Naidu and Another Vs Lakshmanan Chettiar and Others
Madras High Court · (1928) 27 LW 88 : (1928) 54 MLJ 272
Provincial Insolvency Act, 1920 — Section 4
High Courts03 Aug 1927
K. Chenchuvenkatanagiah Chetty and Co. and Others Vs M. Padmanathan Chetty and Others
Madras High Court · 106 Ind. Cas. 904
Contract Act, 1872 — Section 264
High Courts03 Aug 1927
Vedagiri Seshacharlu Vs Ovveti Venkata Subba Row
Madras High Court · 110 Ind. Cas. 775
High Courts02 Aug 1927
Girish Chandra Sanyal and Others Vs Secretary of State and Another
Calcutta High Court · AIR 1928 Cal 55
Court Fees Act, 1870 — Section 7(4)(C)Criminal Procedure Code, 1898 (CrPC) — Section 386, 387Police Act, 1861 — Section 15, 15A
High Courts02 Aug 1927
Durga Sankar Sarma Roy Vs Kamini Kumar Sarma Roy and Others
Calcutta High Court · AIR 1928 Cal 535