High Courts12 Aug 1927Dismissed
Har Prasad Vs King-Emperor
Allahabad High Court · AIR 1928 All 139
Penal Code, 1860 (IPC) — Section 413Penal Code, 1860 (IPC) — Section 413Penal Code, 1860 (IPC) — Section 413
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,153 of 61,517
High Courts11 Aug 1927
Bodapati Adenna Vs Bodapati Chinna Ramayya (dead) and Others
Madras High Court · (1928) ILR (Mad) 770 : (1928) 27 LW 307 : (1928) 54 MLJ 445
High Courts11 Aug 1927
Bipradas Goswami Vs Sadhan Chandra Banerji
Calcutta High Court · AIR 1929 Cal 801
High Courts11 Aug 1927
Mt. Subhrani Saraswatain Vs Krishna Prasad Thakur and Others
Patna High Court · AIR 1928 Patna 108
High Courts11 Aug 1927
Khairullah Khan and Another Vs Panday Lachmi Ram
Patna High Court · AIR 1928 Patna 179
High Courts11 Aug 1927
Chhatradhari Singh Vs Hemlal Singh and Others
Patna High Court · AIR 1928 Patna 105
Santhal Parganas Settlement Regulations, 1872 — Section 11Transfer of Property Act, 1882 — Section 6(d)
High Courts11 Aug 1927
Raja Radha Mohan Mansingh Harichandandan Mardaraj Behrwarbar Rai Vs Commissioner of Income Tax
Patna High Court · AIR 1928 Patna 58(1)
High Courts11 Aug 1927
Shyam Sunder Naik and Others Vs Gobardhan Kamti ard Ors.
Patna High Court · 109 Ind. Cas. 519
High Courts11 Aug 1927
Shyam Sunder Naik and Others Vs Gobardhan Kamti and Others
Patna High Court · AIR 1928 Patna 218
High Courts11 Aug 1927
Raghunath Singh and Another Vs Modnarayan Singh and Others
Patna High Court · AIR 1928 Patna 83
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts11 Aug 1927
Kuman Das Vs Kachali Mandal and Another
Patna High Court · AIR 1928 Patna 62
Contract Act, 1872 — Section 74
High Courts11 Aug 1927
Mt. Gomia Vs Nanhkoe Singh and Others
Patna High Court · AIR 1928 Patna 88
Bengal Tenancy Act, 1885 — Section 87Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 Aug 1927
Raghunath Das Vs Baleshwar Prasad Chaudhuri
Patna High Court · AIR 1927 Patna 426
Bengal Tenancy Act, 1885 — Section 88Contract Act, 1872 — Section 43
High Courts11 Aug 1927
Brij Raj-Rang Lal Vs Commissioner of Income Tax
Patna High Court · 106 Ind. Cas. 193
Income Tax Act, 1961 — Section 22, 23, 37
High Courts11 Aug 1927
Thana Velayudha Nadar Vs V.S. Subramania Pillai and Others
Madras High Court · AIR 1928 Mad 609
High Courts11 Aug 1927
P.S. Ayyathorai Mudaliar Vs M.P. Managala Goundar and Another
Madras High Court · AIR 1927 Mad 971 : (1927) 26 LW 460 : (1927) 53 MLJ 735
Tamil Nadu District Municipalities Act, 1920 — Section 48, 49
High Courts10 Aug 1927
Muppidathi Ammal Vs Muthuswami Pillai and Others
Madras High Court · AIR 1928 Mad 126
High Courts10 Aug 1927
Ramanath Bhattacharjee and Others Vs Jagannath Mondal and Others
Calcutta High Court · AIR 1928 Cal 169
Bengal Tenancy Act, 1885 — Section 50
High Courts10 Aug 1927
Emperor Vs Kallasani
Bombay High Court · AIR 1927 Bom 629 : (1927) 29 BOMLR 1478
Bombay District Police Act, 1890 — Section 61(o)Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 403(1)Penal Code, 1860 (IPC) — Section 160