High Courts24 Aug 1927
Bhola Nath Vs Mrs. Vasheshwar Nauth Singh
Allahabad High Court · AIR 1927 All 708
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,151 of 61,517
High Courts24 Aug 1927
Rangasami Aiyangar Vs Somasundaram Chettiar
Madras High Court · (1928) 27 LW 820 : (1928) 54 MLJ 150
Contract Act, 1872 — Section 25
High Courts24 Aug 1927
In Re: Kencherla Krishna Rao
Madras High Court · 112 Ind. Cas. 149 : (1928) 28 LW 285
Presidency Towns Insolvency Act, 1909 — Section 7
High Courts23 Aug 1927
Emperor Vs Chhotalal Mansukhram
Bombay High Court · AIR 1928 Bom 389 : (1928) 30 BOMLR 1082
Bombay City Municipalities Act, 1925 — Section 123(7)
High Courts23 Aug 1927
Phanindra Krishna Dutt Vs Raja Promatha Nath Malia
Calcutta High Court · AIR 1928 Cal 421
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1
High Courts23 Aug 1927Dismissed
Bhailal Ntahabhai Vs Kalansang Gulabsang
Bombay High Court · (1927) 29 BOMLR 1558 : (1928) ILR (Bom) 55
High Courts23 Aug 1927
T.S. Palaniappa Mudaliar Vs Syed Gulam Ghouse Madani Sahib
Madras High Court · AIR 1928 Mad 489 : 110 Ind. Cas. 21
Specific Relief Act, 1877 — Section 42
High Courts23 Aug 1927
Packiria Pillai Vs K.V. Subbiah Mudaliar
Madras High Court · AIR 1928 Mad 1059
High Courts23 Aug 1927
V. Packiria Pillai Vs K.V. Subbiah Mudaliar
Madras High Court · 113 Ind. Cas. 554
High Courts22 Aug 1927
Rivers Steam Navigation Co. Ltd. and Another Vs Bisweswar Kundu
Calcutta High Court · AIR 1928 Cal 371
Carriers Act, 1865 — Section 10
High Courts22 Aug 1927
Jogendra Chandra Mukherji and Another Vs Monmohini Debi and Others
Calcutta High Court · AIR 1928 Cal 156
Bengal Tenancy Act, 1885 — Section 85
High Courts22 Aug 1927
Koppula Subbiah Vs Thammana Manikyam and Another
Madras High Court · AIR 1928 Mad 199
High Courts22 Aug 1927
Raju Naidu Vs Kanakku Pillai alias Ramaswami Pillai
Madras High Court · 108 Ind. Cas. 77 : (1928) 27 LW 23 : (1928) 54 MLJ 116
Contract Act, 1872 — Section 96
High Courts19 Aug 1927
Muhammad Sheriff Sahib Vs Moulvi Abdul Karim Sahib and Others
Madras High Court · (1928) ILR (Mad) 185 : (1927) 26 LW 553 : (1927) 53 MLJ 757(1)
High Courts19 Aug 1927
Daivanayaga Reddiar and Others Vs Renukambal Ammal
Madras High Court · AIR 1927 Mad 977 : (1927) ILR (Mad) 857 : (1927) 26 LW 539
High Courts18 Aug 1927
A.L.S.P.P.L. Subramanian Chetty by his agent, Narayana Chetty Vs Sivaswami Chetty and Others
Madras High Court · AIR 1928 Mad 362 : (1928) 27 LW 804 : (1928) 54 MLJ 278
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts18 Aug 1927
Kaikhushru Kharsedji Tantra Vs Navajbai
Bombay High Court · AIR 1928 Bom 34 : (1927) 29 BOMLR 1520
High Courts18 Aug 1927
Rosonali and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 787
Criminal Procedure Code, 1898 (CrPC) — Section 276Penal Code, 1860 (IPC) — Section 109, 302, 324, 326, 467
High Courts18 Aug 1927
Purushothama Rajaliar Vs Kannayya and Another
Madras High Court · AIR 1928 Mad 139