High Courts01 Sept 1927
A. Narayanan Nambudiri, Karnavan and Manager of Ettasseri Munnot Mangalath Illom Vs Puthisseri Theva Amma and Others
Madras High Court · (1927) 26 LW 775 : (1927) 53 MLJ 824
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,150 of 61,517
High Courts01 Sept 1927
Veeraraghavachariar, late a minor by guardians, Rukmani Ammal and Another Vs The Advocate-General of Madras and Others
Madras High Court · AIR 1927 Mad 1073 : (1928) ILR (Mad) 31 : (1927) 26 LW 728 : (1927) 53 MLJ 792
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts01 Sept 1927
Kinattinkara Madhavan Nair and Another Vs M.R. Ry. Manavikrama Zamorin Maharajah Avergal of Calicut
Madras High Court · AIR 1928 Mad 906
Limitation Act, 1963 — Article 90
High Courts30 Aug 1927Allowed
Emperor Vs Fardunji C. Gora
Bombay High Court · AIR 1927 Bom 630 : (1927) 29 BOMLR 1470
Criminal Procedure Code, 1898 (CrPC) — Section 21
High Courts29 Aug 1927
T.R. Kaliya Perumal Naidu and Others Vs T.P.L.S. Subramanian Chettiar and Another
Madras High Court · AIR 1928 Mad 203 : (1928) 27 LW 20
Civil Procedure Code, 1908 (CPC) — Section 11(4)
High Courts29 Aug 1927
Emperor Vs Radhia @ Gopia Bhoi @ Kandi
Patna High Court · 106 Ind. Cas. 451
Penal Code, 1860 (IPC) — Section 397
High Courts29 Aug 1927
The Official Assignee of Madras Vs S.M. Sheik Moideen Rowther
Madras High Court · AIR 1927 Mad 1013 : (1927) ILR (Mad) 948 : (1927) 26 LW 665 : (1927) 53 MLJ 890
Presidency Towns Insolvency Act, 1909 — Section 56
High Courts29 Aug 1927
In Re: Nokole Behara and Others
Madras High Court · (1928) ILR (Mad) 333 : (1927) 26 LW 651 : (1927) 53 MLJ 759
High Courts29 Aug 1927
Alamelumangathayarammal Vs T.S. Balusami Chetti
Madras High Court · AIR 1928 Mad 394 : 108 Ind. Cas. 208
Presidency Towns Insolvency Act, 1909 — Section 21
High Courts29 Aug 1927
(Chaliki) Krishnamurthi Vs Goli Paddayya and Others
Madras High Court · AIR 1928 Mad 785
High Courts26 Aug 1927
Ganpat Tukaram Mali Vs Sopana Tukaram Mali
Bombay High Court · AIR 1928 Bom 35 : 107 Ind. Cas. 257
Bills of Exchange Act, 1882 — Section 57Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts26 Aug 1927
The Crown Prosecutor Vs Khadir Mohideen
Madras High Court · AIR 1927 Mad 1080 : (1928) ILR (Mad) 187 : (1927) 26 LW 568 : (1927) 53 MLJ 757
High Courts25 Aug 1927
Salam Chand Kannyaram Vs Joogul Kissore Ramdeo
Calcutta High Court · AIR 1928 Cal 462
Civil Procedure Code, 1908 (CPC) — Section 136
High Courts25 Aug 1927
A. Chinnaswami Thathachariar and Others Vs Srirangam Nallan Chakravarthi Singarachariar
Madras High Court · AIR 1928 Mad 377
High Courts25 Aug 1927
Pattathil Sankunni Mannadiar Vs Pattathil Krishna Mannadiar
Madras High Court · (1928) ILR (Mad) 320 : (1928) 27 LW 93 : (1928) 54 MLJ 682
High Courts25 Aug 1927
In Re: Vijayaranga Naidu and Another
Madras High Court · (1927) 26 LW 649 : (1927) 53 MLJ 760
Penal Code, 1860 (IPC) — Section 114, 326
High Courts25 Aug 1927
Ulichi Kotayya Vs Nallamalli Sreeramulu and Others
Madras High Court · AIR 1928 Mad 900
High Courts24 Aug 1927
Superintendent and Legal Remembrancer Vs Jahey Sheikh and Another
Calcutta High Court · AIR 1928 Cal 228
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 395
High Courts24 Aug 1927
Nawab Bahadur of Murshidabad Vs Bhupendra Narayan Sinha Bahadur
Calcutta High Court · AIR 1927 Cal 965
Bengal Tenancy Act, 1885 — Section 68(2)Civil Procedure Code, 1908 (CPC) — Section 102