High Courts19 Sept 1927
Kunhi Kurumban and Another Vs Uppukootu Parambil Lakshmi and Others
Madras High Court · AIR 1928 Mad 387
Civil Procedure Code, 1908 (CPC) — Section 2(12)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,148 of 61,517
High Courts19 Sept 1927
Kuppuswami Goundan Vs Chinnaswami Goundan and Others
Madras High Court · AIR 1928 Mad 546 : (1928) 28 LW 234
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 50Transfer of Property Act, 1882 — Section 51
High Courts19 Sept 1927
Tirupathi Naicken and Another Vs Venkatasubba Naicker and Another
Madras High Court · 112 Ind. Cas. 243 : (1928) 28 LW 819
High Courts16 Sept 1927
Alimahomed Akbarally Vs Shamsuddin Dadamiya
Bombay High Court · AIR 1928 Bom 145 : (1928) 30 BOMLR 131
Civil Procedure Code, 1908 (CPC) — Section 75
High Courts16 Sept 1927
Commissioner of Income Tax Vs R. E. Mahomed Kassim Rowther
Madras High Court · AIR 1927 Mad 1053 : (1928) 27 LW 817
High Courts16 Sept 1927
Sonachalam Pillai and Others Vs Kumaravelu Chettiar and Others
Madras High Court · (1928) ILR (Mad) 128 : (1928) 27 LW 216 : (1928) 54 MLJ 8
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts16 Sept 1927
The Commissioner of Income Tax Vs R.E. Muhammad Kassim Rowther of R.E. Muhammad Kassim Rowther and Co.
Madras High Court · (1927) 26 LW 659 : (1928) 54 MLJ 219
Income Tax Act, 1961 — Section 10(ix)
High Courts14 Sept 1927
Sukhdevdoss Ramprasad Vs Mt. Choti Bai and Others
Madras High Court · AIR 1928 Mad 118 : (1928) 27 LW 145
High Courts14 Sept 1927
Sukdevdoss Ramprasad Vs Musammat Choti Rai and Others
Madras High Court · 109 Ind. Cas. 5
High Courts13 Sept 1927
A. Rangaswamy Pillay Vs C.R.P. Kuppuswamy Dookshatar and Others
Madras High Court · 107 Ind. Cas. 650
Evidence Act, 1872 — Section 114
High Courts13 Sept 1927
A. Rangaswamy Pillai Vs C.R.P. Kuppuswamy Deekshatar and Others
Madras High Court · AIR 1928 Mad 637
Evidence Act, 1872 — Section 114
High Courts13 Sept 1927
A.V. Srinivasalu Reddy and Another Vs S. Kuppuswami Goundar
Madras High Court · AIR 1928 Mad 253 : 108 Ind. Cas. 212 : (1928) 27 LW 362
Madras Local Boards Act, 1920 — Section 55(2)(iv), 57
High Courts13 Sept 1927
Srinivasam Pillai Vs Rukmani Ammal
Madras High Court · AIR 1928 Mad 964 : 117 Ind. Cas. 791 : (1928) 28 LW 358 : (1928) 55 MLJ 330
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 107
High Courts12 Sept 1927
R.A. Arunachala Ayyar Vs Louis Dreyfus and Co.
Madras High Court · AIR 1928 Mad 107 : (1928) 27 LW 267
Contract Act, 1872 — Section 251
High Courts12 Sept 1927
Ganshamdoss Narayandoss Vs Gulab Bi Bai
Madras High Court · AIR 1927 Mad 1054 : (1927) ILR (Mad) 927 : (1927) 26 LW 697 : (1927) 53 MLJ 709
Succession Act, 1865 — Section 187
High Courts08 Sept 1927
Senapathi Narayana Patrudu and Others Vs The Manager of Peda Marangi Estate and Others
Madras High Court · (1928) 27 LW 12 : (1928) 54 MLJ 564
High Courts08 Sept 1927
Latifan Vs Mohammad Ibrahim
Patna High Court · AIR 1927 Patna 432
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts08 Sept 1927
Emperor Vs Wazira Mahto and Others
Patna High Court · AIR 1928 Patna 596 : 115 Ind. Cas. 229
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts08 Sept 1927
Chotan Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 420 : 111 Ind. Cas. 308
Evidence Act, 1872 — Section 151, 165Penal Code, 1860 (IPC) — Section 114, 141, 147, 148, 149
High Courts08 Sept 1927
Damodar Prasad and Others Vs Masoodan Singh and Others
Patna High Court · AIR 1928 Patna 89
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 3