High Courts11 Oct 1927
Emperor Vs Shaikh Usman Shaikh Umar
Bombay High Court · (1927) 29 BOMLR 1581 : (1928) ILR (Bom) 195
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 145
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,146 of 61,517
High Courts10 Oct 1927
Mangaldas Kilabhai Patel Vs The Secretary of State for India
Bombay High Court · 108 Ind. Cas. 709
Court Fees Act, 1870 — Section 19DLimitation Act, 1908 — Section 10
High Courts10 Oct 1927
In Re: Shripad G. Chandavarkar
Bombay High Court · AIR 1928 Bom 184 : (1928) 30 BOMLR 70 : (1928) ILR (Bom) 151 : 108 Ind. Cas. 27
Penal Code, 1860 (IPC) — Section 216
High Courts10 Oct 1927
The President, District Board Vs Ismail Sahib and Another
Madras High Court · (1928) ILR (Mad) 512 : (1928) 27 LW 28 : (1928) 55 MLJ 204
Madras Local Boards Act, 1884 — Section 207
High Courts10 Oct 1927
M. Duraisami Aiyangar and Brothers Vs P. Varadarajulu Naidu and Others
Madras High Court · (1927) 53 MLJ 647
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts10 Oct 1927
Abdul Ghani Sahib and Others Vs N.P.R.M.V.R.M. Subramania Chettiar and Others
Madras High Court · AIR 1929 Mad 44 : (1928) 27 LW 212
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts07 Oct 1927
M. Doraiswami Aiyangar and Bros. Vs P. Varadarajulu Naidu and Others
Madras High Court · AIR 1928 Mad 2
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts07 Oct 1927
Parthasarathi Naicker Vs T. Krishnaswami Aiyar
Madras High Court · (1928) ILR (Mad) 337 : (1928) 27 LW 86 : (1928) 54 MLJ 641
High Courts07 Oct 1927
H.J.E. Maccarthy Vs Lord Shannen
Madras High Court · AIR 1928 Mad 135
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts04 Oct 1927
A. Krishnaswami Aiyar Vs Tatha Raghaviah Chetty and Another
Madras High Court · (1927) 53 MLJ 679
High Courts04 Oct 1927
The Public Prosecutor Vs Budipiti Devasikamani
Madras High Court · (1928) 27 LW 77 : (1928) 55 MLJ 228
Penal Code, 1860 (IPC) — Section 436
High Courts04 Oct 1927
(Suryadevara) Venkata Krishnayya and Others Vs Vasireddi Madamma and Others
Madras High Court · AIR 1928 Mad 926 : (1928) 28 LW 869
High Courts04 Oct 1927
A. Krishnaswami Ayyar Vs Thatha Raghaviah Chetty and Another
Madras High Court · 107 Ind. Cas. 423 : (1927) 26 LW 687
Trusts Act, 1882 — Section 3
High Courts03 Oct 1927
Vitta Venkatachalam and Another Vs Sivapuram Subbayya
Madras High Court · AIR 1928 Mad 655 : 108 Ind. Cas. 889 : (1928) 54 MLJ 448
High Courts30 Sept 1927
V. Krishnamachariar Vs Chellammal and Another
Madras High Court · AIR 1928 Mad 561
High Courts30 Sept 1927
Lanka Sanyasi Vs Lanka Yerran Naidu (dead) and Others
Madras High Court · (1929) 29 LW 455 : (1928) 55 MLJ 374
High Courts30 Sept 1927
Lanka Sanyasi Vs Lanka Lakshman Naidu and Others
Madras High Court · (1928) ILR (Mad) 763 : 118 Ind. Cas. 294
High Courts30 Sept 1927
V. Krishnamachariar Vs Chellamal and Another
Madras High Court · 107 Ind. Cas. 641
High Courts29 Sept 1927
Jugal Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 374
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts29 Sept 1927
Guntur Srirangam Aiyangar and Others Vs Vengu Ammal
Madras High Court · 108 Ind. Cas. 654