High Courts19 Oct 1927
The Public Prosecutor Vs Palaniyandi Naicken
Madras High Court · (1928) ILR (Mad) 519 : (1928) 27 LW 16 : (1928) 54 MLJ 261
Madras Local Boards Act, 1884 — Section 159(1)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,144 of 61,517
High Courts19 Oct 1927
Periathambi Nayinar Vs Gundhunada Nayinar and Others
Madras High Court · AIR 1928 Mad 360
High Courts19 Oct 1927
In Re: Bajirao Abaji Kulkarni
Bombay High Court · AIR 1928 Bom 33 : (1927) 29 BOMLR 1587
Criminal Procedure Code, 1898 (CrPC) — Section 4(1)(r)Legal Practitioners Act, 1879 — Section 10, 6, 7
High Courts19 Oct 1927Allowed
Kanhaiya Lal Vs Suraj Karan and Others
Allahabad High Court · AIR 1928 All 10 : 108 Ind. Cas. 134
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2)
High Courts19 Oct 1927
Mt. Phulbans Kuar and Others Vs Bhagdat Singh and Another
Allahabad High Court · AIR 1928 All 13
Agra Tenancy Act, 1926 — Section 154
High Courts19 Oct 1927
C. Gangadhara Mudaliar and Another Vs Paramahamsa Parivrajaka Chariar, Tirumalai, Tirupathi Peria Koil Kelvi Appan Govinda Ramanuja Pedda Jeeyangar and Another
Madras High Court · AIR 1928 Mad 905 : 108 Ind. Cas. 793
High Courts19 Oct 1927
M.E. Balasubramania Mudaliar Vs Chengalroya Chetty and Another
Madras High Court · AIR 1928 Mad 213 : 113 Ind. Cas. 874
Madras Estates Land Act, 1908 — Section 205
High Courts19 Oct 1927
Borojo Charchi Vs Odhikari Basudebo Doss
Madras High Court · AIR 1928 Mad 152
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts19 Oct 1927
Muniswami Mudali and Another Vs Meenakshi Ammal
Madras High Court · (1928) 27 LW 320 : (1928) 54 MLJ 154
High Courts19 Oct 1927
Batcha Chinna Venkatrayudu and Others Vs The Maharaja of Pithapuram and Others
Madras High Court · (1928) ILR (Mad) 774 : (1928) 27 LW 139 : (1928) 54 MLJ 138
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts19 Oct 1927
Secretary of State Vs S. Rangaswami and Co.
Madras High Court · AIR 1928 Mad 198
Contract Act, 1872 — Section 70
High Courts19 Oct 1927
(Kenath Puthan Veetial) Siva Sankara Menon Vs (Chalakattal Natuvile) Purakkal Kuppan and Others
Madras High Court · AIR 1928 Mad 878
High Courts18 Oct 1927Dismissed
Bankey Lal and Another Vs Natha Ram and Others
Allahabad High Court · AIR 1929 All 195
High Courts18 Oct 1927
Secretary of State Vs Muthu Alagappa Chettiar
Madras High Court · AIR 1928 Mad 1093
High Courts18 Oct 1927
Pichai Pillai and Others Vs Lingam Iyer and Others
Madras High Court · AIR 1928 Mad 268 : 108 Ind. Cas. 199
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 Oct 1927
Ibrahim Sahib Vs Achi Thayarammal
Madras High Court · AIR 1928 Mad 296 : (1928) 27 LW 661 : (1928) 54 MLJ 452
High Courts18 Oct 1927
The Secretary of State for India in Council Vs Muthu Allagappa Chettiar Trustee of Sri Navaneetha Swami Temple
Madras High Court · 113 Ind. Cas. 872