High Courts17 Oct 1927
Gauri Shankar Vs Shri Krishna
Allahabad High Court · AIR 1928 All 128
Criminal Procedure Code, 1898 (CrPC) — Section 133Criminal Procedure Code, 1898 (CrPC) — Section 133Criminal Procedure Code, 1898 (CrPC) — Section 133
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,145 of 61,517
High Courts17 Oct 1927
Pathuma Umma and Others Vs Aliyammakkanath Moideen
Madras High Court · 110 Ind. Cas. 752
High Courts17 Oct 1927
Sakkaraiyappa Pillai Vs Samusukani Rowther and Another
Madras High Court · AIR 1928 Mad 1192 : 110 Ind. Cas. 389
High Courts17 Oct 1927
Edega Obanna Vs Kanithi Reddi and Another
Madras High Court · 108 Ind. Cas. 544
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts17 Oct 1927
V.K. Kelu Achan Vs C.S. Sivarama Pattar Karikar and Others
Madras High Court · 113 Ind. Cas. 635
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts14 Oct 1927
Hanumantha Goundan and Others Vs T.V. Doraiswami Pillai and Others
Madras High Court · AIR 1928 Mad 380 : (1928) 27 LW 798 : (1928) 54 MLJ 354
High Courts14 Oct 1927
In Re: Bontu Appala Naidu and Others
Madras High Court · (1928) ILR (Mad) 339 : (1928) 27 LW 85 : (1928) 54 MLJ 714
High Courts14 Oct 1927
In Re: Manager, Krishna Vinodha Sabha, C. Cunniah and Co.
Madras High Court · (1928) ILR (Mad) 341 : 108 Ind. Cas. 636 : (1928) 27 LW 87 : (1928) 54 MLJ 315
High Courts13 Oct 1927
The Public Prosecutor Vs Bysani Ramasubbayya Chetty
Madras High Court · (1928) ILR (Mad) 335 : (1928) 27 LW 84 : (1928) 54 MLJ 712
High Courts13 Oct 1927
Thaliyil Manayil Parameshwara Tirumumpa Vs Valia Narayan Tirumumpa
Madras High Court · 107 Ind. Cas. 655
High Courts13 Oct 1927
(Thalivil Manayil) Parameshwara Tirumumpu Vs (Vilia) Narayana Tirumumpu
Madras High Court · AIR 1928 Mad 172
High Courts13 Oct 1927
In Re: Nagaraja Moopanar
Madras High Court · (1928) ILR (Mad) 504 : 108 Ind. Cas. 909 : (1928) 27 LW 425 : (1928) 55 MLJ 320
Central Motor Vehicles Rules, 1989 — Rule 27(c)Motor Vehicles Act, 1914 — Section 16
High Courts13 Oct 1927
Damarla Subbiah Vs Muhummad Mastan Sahib
Madras High Court · AIR 1928 Mad 391 : 108 Ind. Cas. 66
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts12 Oct 1927
Anantha Bhatta Vs Bhandary Krishnayya Shanbhaga and Others
Madras High Court · 110 Ind. Cas. 403
Transfer of Property Act, 1882 — Section 6
High Courts12 Oct 1927
Seetharama Sastrial Vs Seetharama Ayyar
Madras High Court · 108 Ind. Cas. 406
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts12 Oct 1927
Kandaswami Mudaliar and Another Vs Ponnuswami Mudaliar
Madras High Court · AIR 1929 Mad 16
Transfer of Property Act, 1882 — Section 60
High Courts12 Oct 1927
Pochiraju Kannamma Vs Mannava Machamma and Others
Madras High Court · 107 Ind. Cas. 497 : (1928) 27 LW 156
High Courts12 Oct 1927
Kandaswami Mudaliar and Others Vs Ponnuswami Mudaliar
Madras High Court · 109 Ind. Cas. 795
Transfer of Property Act, 1882 — Section 60
High Courts11 Oct 1927
Balasundarachari Vs A.V. Kanniappachari and Others
Madras High Court · AIR 1927 Mad 1165