High Courts31 Oct 1927
Murat Singh and Others Vs Emperor
Allahabad High Court · AIR 1928 All 266
Penal Code, 1860 (IPC) — Section 426
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,142 of 61,517
High Courts31 Oct 1927
Subramania Iyer and Another Vs N. Krishnaswami Naidu and Others
Madras High Court · 108 Ind. Cas. 753
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts31 Oct 1927
S. Sivarama Iyer Vs M.G. Sundararajulu Naidu and Others
Madras High Court · AIR 1928 Mad 922 : 108 Ind. Cas. 784
High Courts31 Oct 1927
Muthiah Servai and Others Vs N.K.R. Somasundaram Chettiar
Madras High Court · AIR 1928 Mad 199(1)
High Courts31 Oct 1927
Avudayappa Pillai Vs T.S. Thillai Thandavaraya Pillai
Madras High Court · AIR 1928 Mad 320 : (1928) 27 LW 406
Contract Act, 1872 — Section 70
High Courts31 Oct 1927
Pattanna Vs Neeli Chetty Ramiah Chetty and Another
Madras High Court · AIR 1927 Mad 1197 : (1928) ILR (Mad) 597 : 108 Ind. Cas. 297 : (1928) 27 LW 361
High Courts31 Oct 1927
T.R. Sundaraswamiar and Others Vs K.R. Narayanaswamiar and Others
Madras High Court · AIR 1928 Mad 1107
Madras Estates Land Act, 1908 — Section 192
High Courts28 Oct 1927
Appu L.R.M. Lakshmanan Chetti Vs Mncpl. Council
Madras High Court · AIR 1928 Mad 208
Tamil Nadu District Municipalities Act, 1920 — Section 354(2)
High Courts28 Oct 1927
Musammat Sogia and Others Vs Musammat Kitaban and Others
Patna High Court · AIR 1928 Patna 224 : 107 Ind. Cas. 319
Privy Council28 Oct 1927
V.P.R.V. Chockalingam Chetty Vs Seethai Ache and others
Privy Council · (1927) AIR(PC) 252
High Courts28 Oct 1927Dismissed
Luchi Rai and Another Vs Jagarnath Sahu and Others
Allahabad High Court · AIR 1928 All 197 : 114 Ind. Cas. 187
High Courts28 Oct 1927
Budhua Vs Emperor
Allahabad High Court · AIR 1928 All 118
Criminal Procedure Code, 1898 (CrPC) — Section 69(1)Criminal Procedure Code, 1898 (CrPC) — Section 69(1)Criminal Procedure Code, 1898 (CrPC) — Section 69(1)
High Courts28 Oct 1927
Gulab and Others Vs King-Emperor
Allahabad High Court · AIR 1928 All 128(1)
Penal Code, 1860 (IPC) — Section 353Penal Code, 1860 (IPC) — Section 353Penal Code, 1860 (IPC) — Section 353
High Courts28 Oct 1927
In Re: The Allahabad Union Bank Ltd. (in liquidation)
Allahabad High Court · AIR 1928 All 165 : (1928) ILR (All) 419
Companies Act, 1913 — Section 183(5)
High Courts28 Oct 1927
A.S. Rangesa Rao Vs A. Swaminatha Iyer
Madras High Court · 108 Ind. Cas. 414 : (1928) 27 LW 320
Madras Local Boards Act, 1884 — Section 221
High Courts28 Oct 1927
Sri Maruti Swamiar Vs A. Subramania Ayyar
Madras High Court · AIR 1929 Mad 393 : (1929) 29 LW 393
High Courts28 Oct 1927
Kavuri Subbiah Vs Yabursu Bala Tripura Sundara Boyamma
Madras High Court · AIR 1928 Mad 278