High Courts03 Nov 1927
Thiruvengadaswami Aiyangar Vs Govindaswami Udayar and Others
Madras High Court · AIR 1928 Mad 503 : (1928) ILR (Mad) 655 : (1928) 27 LW 577 : (1928) 55 MLJ 363
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,141 of 61,517
High Courts02 Nov 1927
Deoki Nandan Singh Vs Saiyed Jawad Hussain and Another
Patna High Court · AIR 1928 Patna 199
Transfer of Property Act, 1882 — Section 53
High Courts02 Nov 1927
Musammat Hira Bibi Vs Lachmi Narayan and Others
Patna High Court · 106 Ind. Cas. 362
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts02 Nov 1927
Babu Deokinandan Singh Vs Saiyed Jawad Hussain and Another
Patna High Court · 106 Ind. Cas. 356
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts02 Nov 1927
Shoukhi Sao Vs Gaibi Sao and Others
Patna High Court · 107 Ind. Cas. 149
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Nov 1927
Emperor Vs Asadali @ Tunu
Patna High Court · 106 Ind. Cas. 348
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 346
High Courts02 Nov 1927
Muhammad Fariduddin Ahmad Vs Ahmad Abdul Wahab
Patna High Court · AIR 1928 Patna 255
Guardians and Wards Act, 1890 — Section 34, 34(c)
High Courts02 Nov 1927Dismissed
Manzur Husain Vs Emperor
Allahabad High Court · AIR 1928 All 55
Arms Act, 1959 — Section 22
High Courts02 Nov 1927
Gur Narain Vs Emperor
Allahabad High Court · AIR 1928 All 191
Motor Vehicles Act, 1914 — Section 5
High Courts01 Nov 1927Dismissed
Salaik Chand and Others Vs Mt. Tamiz Bano and Others
Allahabad High Court · AIR 1928 All 303
Evidence Act, 1872 — Section 67
High Courts01 Nov 1927
B. Raja Rajeswara Muthu Ramalinga Sethupathy Avergal through his Authorised Dewan Raja M. Dinakar Bahadur Vs Shunmugha Nadan and Another
Madras High Court · 107 Ind. Cas. 804
Civil Procedure Code, 1908 (CPC) — Section 2(20)
High Courts01 Nov 1927
Pinnamraju Raghunadha Raju Vs Burra Mariyamma and Another
Madras High Court · AIR 1928 Mad 980
Madras Village Courts Act, 1889 — Section 73
High Courts01 Nov 1927
Tirumala Reddi Chinnappa Reddi Vs Kolakula Thomasu Reddi and Another
Madras High Court · AIR 1928 Mad 265 : (1928) ILR (Mad) 839 : (1928) 27 LW 311 : (1928) 54 MLJ 344
High Courts01 Nov 1927
B. Raja Rajeswara Muthu Ramalinga Sethupathy Avergal through his authorised agent Dewan Raja M. Dinakar Bahadur Vs Shunmuga Nadan and Another
Madras High Court · (1928) ILR (Mad) 242 : (1928) 27 LW 237 : (1928) 54 MLJ 65
Civil Procedure Code, 1908 (CPC) — Section 2(20)
High Courts01 Nov 1927
Adivi Lakshmi Rattamma Vs Akisetti Ranganayaulro
Madras High Court · 112 Ind. Cas. 307
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts31 Oct 1927
Rajagopala Naidu Vs Subbammal and Another and Ramachandran, minor by mother and guardian Krishnammal
Madras High Court · (1928) ILR (Mad) 291 : (1928) 28 LW 158 : (1928) 54 MLJ 703
High Courts31 Oct 1927
Mt. Dulhin Shyam Sunder Kuer and Others Vs Mt. Bibi Qasiman and Others
Patna High Court · AIR 1928 Patna 191
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts31 Oct 1927
Musammat Dulhin Shyam Sunder Kuer and Others Vs Musammat Bibi Qasiman and Others
Patna High Court · 106 Ind. Cas. 538
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts31 Oct 1927
Madho Lal and Others Vs Mahadeo Rai and Others
Patna High Court · AIR 1928 Patna 202 : 106 Ind. Cas. 389