High Courts11 Nov 1927
Komaragiri Bitchalugadu Vs Emperor
Madras High Court · AIR 1928 Mad 479 : 108 Ind. Cas. 901
Criminal Tribes Act, 1911 — Section 34(6)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,139 of 61,517
High Courts10 Nov 1927
Emperor Vs Ukha Mahadu Barase
Bombay High Court · (1927) 29 BOMLR 1590
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b)Penal Code, 1860 (IPC) — Section 211
High Courts10 Nov 1927
Keshub Chandra Choudhury and Another Vs Joyfulnessa Bibi and Others
Calcutta High Court · AIR 1928 Cal 397
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Nov 1927
Chandra Nath Sen and Another Vs Nagendra Nath Ganguly
Calcutta High Court · AIR 1928 Cal 263a
Provincial Insolvency Act, 1920 — Section 68
High Courts10 Nov 1927
Jajneswar Karmakar Vs Kailash Chandra Ghose
Calcutta High Court · 107 Ind. Cas. 473
High Courts10 Nov 1927
Ajneswar Karmakar Vs Kailash Chandra Ghose
Calcutta High Court · AIR 1929 Cal 143
High Courts10 Nov 1927
Keshab Chandra Choudhury and Another Vs Joyfulnessa Bibi and Others
Calcutta High Court · 116 Ind. Cas. 158
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Nov 1927Allowed
B. Das and Co. Vs The Broach Electric Supply and Development Corporation, Limited.
Bombay High Court · AIR 1928 Bom 55 : (1928) 30 BOMLR 90 : 108 Ind. Cas. 18
High Courts10 Nov 1927Allowed
Emperor Vs Jhabbar Mal and Others
Allahabad High Court · (1927) 11 AHC CK 0042
High Courts10 Nov 1927
Baddu Khan Vs Emperor
Allahabad High Court · AIR 1928 All 182 : 108 Ind. Cas. 124
Penal Code, 1860 (IPC) — Section 199
High Courts10 Nov 1927
Rama Nand and Others Vs Secretary of State
Allahabad High Court · AIR 1928 All 199
Uttar Pradesh Land Revenue Act, 1901 — Section 99
High Courts10 Nov 1927
Ramanand and Others Vs The Secretary of State for India in Council
Allahabad High Court · (1928) ILR (All) 440 : 107 Ind. Cas. 566
Uttar Pradesh Land Revenue Act, 1901 — Section 99
High Courts10 Nov 1927
The Chairman, Municipal Council Vs D.R. Nageswara Iyer
Madras High Court · (1928) ILR (Mad) 870 : (1928) 28 LW 144 : (1928) 54 MLJ 642
High Courts10 Nov 1927
In Re: Kader Batcha Saheb and Others
Madras High Court · (1928) 27 LW 654 : (1928) 54 MLJ 442
High Courts10 Nov 1927
Paramasiva Mooppan and Others Vs Emperor
Madras High Court · AIR 1928 Mad 591
Penal Code, 1860 (IPC) — Section 188
High Courts09 Nov 1927
Sree Rajah Bommadevara Naganna Nayudu Bahadur Zamindar Garu Vs Thuraga Pattabhiramayya
Madras High Court · (1928) ILR (Mad) 245 : (1928) 27 LW 346 : (1928) 54 MLJ 595
High Courts09 Nov 1927
Ahamadar Rahman Vs Dwip Chand Choudhury and Another
Calcutta High Court · AIR 1928 Cal 281
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B
High Courts09 Nov 1927
The Cannanore Municipal Council Vs Puthiya Valappil Kuniyil Anandan
Madras High Court · AIR 1928 Mad 683 : (1928) ILR (Mad) 601 : 108 Ind. Cas. 740 : (1928) 27 LW 728 : (1928) 54 MLJ 454
High Courts08 Nov 1927
Rajah Saheb of Vizianagram Vs The Sub-Collector of Berhampore
Madras High Court · (1928) ILR (Mad) 599 : 108 Ind. Cas. 656 : (1928) 27 LW 310 : (1928) 54 MLJ 229