High Courts14 Nov 1927
Emperor Vs Daga Devji Patil
Bombay High Court · (1928) 30 BOMLR 76 : (1928) ILR (Bom) 164 : 108 Ind. Cas. 26
Criminal Procedure Code, 1898 (CrPC) — Section 476BLimitation Act, 1908 — Article 154
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,138 of 61,517
High Courts14 Nov 1927Dismissed
In Re: Fulchand Maganlal
Bombay High Court · (1928) ILR (Bom) 160
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(4)
High Courts14 Nov 1927
Babu Chhanu Prasad Singh Vs Emperor
Patna High Court · AIR 1928 Patna 577 : 107 Ind. Cas. 160
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts14 Nov 1927
Dwarika Nath Karmakar Vs Jasoda Devi and Others
Patna High Court · AIR 1928 Patna 243
Chotanagpur Tenancy Act, 1908 — Section 208
High Courts14 Nov 1927
Badlu Pathak and Others Vs Sibram Singh and Others
Patna High Court · AIR 1928 Patna 231(1) : 107 Ind. Cas. 310
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Nov 1927
Anandilal and Others Vs Mahanth Jagarnath Das and Durga Nand Misser and Others
Patna High Court · 106 Ind. Cas. 645
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts14 Nov 1927
Dwarika Nath Karmakar Vs Jasoda Devi and Nandu Gope and Others
Patna High Court · 106 Ind. Cas. 563
Chotanagpur Tenancy Act, 1908 — Section 208
High Courts14 Nov 1927
Ram khelawan Singh and Others Vs Singheshwar Prasad Singh and Others
Patna High Court · AIR 1928 Patna 172
High Courts14 Nov 1927
Bombay Co. Ltd. Vs Municipal Council Dindigul
Madras High Court · AIR 1929 Mad 146 : (1928) 27 LW 243
Tamil Nadu District Municipalities Act, 1920 — Section 92
High Courts13 Nov 1927
Kishan Lal Vs Emperor
Allahabad High Court · AIR 1928 All 254 : 108 Ind. Cas. 148
United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts13 Nov 1927
Mahammad Abdul Khuddus Sahib and Others Vs Muhammad Ashroff Sahib
Madras High Court · 110 Ind. Cas. 100 : (1928) 28 LW 75
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Nov 1927
Md. Abdul Khuddus Sahib and Others Vs Md. Ashroof Sahib and Others
Madras High Court · AIR 1928 Mad 598 : (1928) ILR (Mad) 522
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts12 Nov 1927Dismissed
Basappa Budappa Halavalad Vs Bhimangowda Shiddangowda Patil
Bombay High Court · AIR 1928 Bom 65 : (1928) 30 BOMLR 102 : 108 Ind. Cas. 17
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 52
High Courts11 Nov 1927
Ezra Meyer Aaron Cohen Vs Kumar Debendra Lall Khan
Calcutta High Court · AIR 1928 Cal 89
Transfer of Property Act, 1882 — Section 108, 114
High Courts11 Nov 1927
M. and S.M. Ry. Co., Ltd. Vs Gangammal
Madras High Court · AIR 1928 Mad 484
Civil Procedure Code, 1908 (CPC) — Section 115Provident Funds Act, 1925 — Section 3Succession Certificate Act, 1889 — Section 16
High Courts11 Nov 1927
In Re: Komaragiri Bitchalugadu
Madras High Court · (1928) 27 LW 734 : (1928) 54 MLJ 444
High Courts11 Nov 1927
Konduru Dasaratharama Reddi and Others Vs Indoor Narasa Reddi and Others
Madras High Court · AIR 1928 Mad 601 : (1928) ILR (Mad) 484 : (1928) 28 LW 77 : (1928) 55 MLJ 109