High Courts16 Nov 1927Dismissed
Bhagwati Saran Vs Deo Saran Singh
Allahabad High Court · AIR 1928 All 166
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,137 of 61,517
High Courts16 Nov 1927Dismissed
Ram Rachha Tewari Vs Girja Dat Pande and Another
Allahabad High Court · (1927) 11 AHC CK 0028
High Courts16 Nov 1927
Paras Ram and Others Vs Neksai and Others
Allahabad High Court · AIR 1928 All 67 : (1928) ILR (All) 454
Agra Pre-emption Act, 1922 — Section 10
High Courts16 Nov 1927
(Sankuratri) Dorayya and Another Vs Govindarajulu Narasimham and Another
Madras High Court · AIR 1928 Mad 525 : 110 Ind. Cas. 567
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts16 Nov 1927
Shariba Beebi alias Ammani Ammal Vs Abdul Salam and Another
Madras High Court · (1928) 28 LW 513 : (1928) 55 MLJ 565
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts16 Nov 1927
P.C. Muthu Chettiar Vs Narayanan Chettiar and Others
Madras High Court · (1928) ILR (Mad) 672 : 110 Ind. Cas. 63 : (1928) 28 LW 297 : (1928) 55 MLJ 274
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Nov 1927
Kumaraswami Asari and Others Vs Poojari Lakshmana Goundan and Others
Madras High Court · 108 Ind. Cas. 298 : (1928) 54 MLJ 629
High Courts15 Nov 1927Dismissed
Baijnath Prasad Singh Vs Kedar Nath Goenka
Bombay High Court · (1928) 30 BOMLR 115
High Courts15 Nov 1927
Emperor Vs Lakshman Pandu
Bombay High Court · (1928) 30 BOMLR 339
City of Bombay Municipal Council Act, 1988 — Section 3
High Courts15 Nov 1927Allowed
Shamu Bin Shripati, by his guardian Radha kom Shripati Kalwat and Another Vs Babu Aba Kalwat and Others
Bombay High Court · (1928) ILR (Bom) 300
High Courts15 Nov 1927
Ambika Ranjan Majumdar Vs Manikganj Loan Office Ltd.
Calcutta High Court · AIR 1928 Cal 468
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1963 — Section 5
High Courts15 Nov 1927Dismissed
Ramappa Shamnaji Shinde Vs Yellappa Balaji Vagmode
Bombay High Court · AIR 1928 Bom 150 : (1928) 30 BOMLR 427 : (1928) ILR (Bom) 307
Specific Relief Act, 1877 — Section 27Transfer of Property Act, 1882 — Section 51
High Courts15 Nov 1927
Jagernath and Others Vs E.I. Ry. Co. and Another
Patna High Court · AIR 1928 Patna 168
High Courts15 Nov 1927
Janki Das and Another Vs East Indian Railway Company
Patna High Court · AIR 1928 Patna 242 : 106 Ind. Cas. 529
High Courts15 Nov 1927
Jager Nath and Others Vs East Indian Railway Co. and Another
Patna High Court · 106 Ind. Cas. 540
High Courts15 Nov 1927Partly Allowed
Tara Kiran and Another Vs Harkishen Das and Others
Allahabad High Court · AIR 1928 All 251 : (1928) ILR (All) 447 : 108 Ind. Cas. 114
High Courts15 Nov 1927
In Re: Sri Yogashram Pharmacy Ltd. (in liquidation)
Allahabad High Court · AIR 1928 All 265 : (1928) ILR (All) 482
Companies Act, 1956 — Section 215
High Courts15 Nov 1927
Danna and Another Vs Emperor
Allahabad High Court · 108 Ind. Cas. 689(1)
Penal Code, 1860 (IPC) — Section 397
High Courts14 Nov 1927
Moti Jagta Vs Indurai Bhaurai Desai
Bombay High Court · AIR 1928 Bom 53 : (1928) 30 BOMLR 98 : (1928) ILR (Bom) 203
Mamlatdars Court Act, 1906 — Section 26(b)
High Courts14 Nov 1927
Nahar Lal Shah and Another Vs Baij Nath Shah and Others
Calcutta High Court · AIR 1928 Cal 385 : 113 Ind. Cas. 855
Registration Act, 1908 — Section 21