High Courts22 Nov 1927
Meenakshi Ammal and Others Vs Rama Ayyar
Madras High Court · AIR 1928 Mad 610 : 110 Ind. Cas. 538
Civil Procedure Code, 1908 (CPC) — Section 151
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,135 of 61,517
High Courts21 Nov 1927
Rama Row and Another Vs Somasundaram Asary and Others
Madras High Court · (1928) ILR (Mad) 642 : (1928) 27 LW 457 : (1928) 54 MLJ 647
High Courts21 Nov 1927
Umesh Chandra Majumdar Vs Mt. Safiyatannessa Khatun and Others
Calcutta High Court · AIR 1928 Cal 267
High Courts21 Nov 1927
Haji Ramjan Ali Vs Hafiz Abdul Gaffiur and Others
Calcutta High Court · AIR 1928 Cal 864
Limitation Act, 1963 — Article 164
High Courts21 Nov 1927
Emperor Vs Phillip Spratt (No. 2)
Bombay High Court · AIR 1928 Bom 77 : (1928) 30 BOMLR 314 : 108 Ind. Cas. 32
Evidence Act, 1872 — Section 14, 9
High Courts21 Nov 1927
Sarasvati Charan Prasad Singh and Others Vs Suraj Deo Narain Singh and Others
Patna High Court · AIR 1928 Patna 367
Bengal Tenancy Act, 1885 — Section 11, 13, 18
Privy Council21 Nov 1927
Ma Saw Kin and others Vs Maung Tun Aung Gyaw
Privy Council · (1928) AIR(PC) 8
High Courts21 Nov 1927Dismissed
Kashi Ram and Others Vs Emperor
Allahabad High Court · AIR 1928 All 280
Penal Code, 1860 (IPC) — Section 302
High Courts21 Nov 1927Dismissed
Khazan Singh and Others Vs Bikram Singh and Others
Allahabad High Court · (1927) 11 AHC CK 0015
High Courts21 Nov 1927
S. Alwar Chetty Vs K. Jagannatha Aiyar and Others
Madras High Court · 108 Ind. Cas. 291 : (1928) 27 LW 633 : (1928) 54 MLJ 109
Transfer of Property Act, 1882 — Section 3
High Courts21 Nov 1927
Sami Vannia Nainar and Another Vs Periaswami Naidu and Another
Madras High Court · (1928) ILR (Mad) 603 : 108 Ind. Cas. 638 : (1928) 27 LW 265 : (1928) 55 MLJ 218
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476(b)
High Courts21 Nov 1927
Vanama Akkayya Vs Vanama Lakshmamma
Madras High Court · (1928) ILR (Mad) 849 : 110 Ind. Cas. 186 : (1928) 27 LW 370 : (1928) 55 MLJ 517
Succession Act, 1925 — Section 302
High Courts21 Nov 1927
Adivi Lakshmikanthamma Vs Akisetti Ranganayakulu
Madras High Court · AIR 1929 Mad 91
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Nov 1927
In Re: T.R. Srinivasa Row
Madras High Court · (1928) 27 LW 318 : (1928) 54 MLJ 607
High Courts18 Nov 1927
Gokuldas and Another Vs Chagan Lal and Another
Calcutta High Court · AIR 1928 Cal 887
High Courts18 Nov 1927
Satyabrata Sen Vs Gopal Das Aurora, and Co.
Calcutta High Court · AIR 1929 Cal 373
High Courts18 Nov 1927
Hardeo Narayan Singh and Others Vs Kapil Singh and Others
Patna High Court · AIR 1928 Patna 353
High Courts18 Nov 1927
Baijnath and Another Vs Chhote Lal and Another
Allahabad High Court · (1927) 11 AHC CK 0024
High Courts18 Nov 1927
Kizhakkumbrath Moidin Vs Koyambrath Murkothkandi Pakki Musaliar and Others
Madras High Court · 108 Ind. Cas. 738
High Courts18 Nov 1927
Govindarajulu Naidu Vs Chinnathambi Padayachi and Others
Madras High Court · AIR 1928 Mad 1270
Civil Procedure Code, 1908 (CPC) — Section 47