JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 59,134 of 61,517

High Courts24 Nov 1927

Ram Lal Tandon Vs Kashi Charan

Allahabad High Court · (1927) 11 AHC CK 0014

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High Courts24 Nov 1927

Srinivasa Raghava Patrachariar and Another Vs T.K. Srinivasa Raghava Iyengar

Madras High Court · AIR 1928 Mad 1200 : 110 Ind. Cas. 692

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High Courts24 Nov 1927

Vasudeva Rao and Another, minors by Jeeva Bai Ammal, their next friend Vs Sakaram Row and Others

Madras High Court · AIR 1928 Mad 412 : 108 Ind. Cas. 301 : (1928) 27 LW 750 : (1928) 54 MLJ 239

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High Courts23 Nov 1927Dismissed

Sulleman Aba Mahomed Vs The Secretary of State for India

Bombay High Court · AIR 1928 Bom 180 : (1928) 30 BOMLR 431

Bombay Land Revenue Code, 1879 — Section 61

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High Courts23 Nov 1927

Bibi Aimana Khatun Vs Saburannessa Bibi and Others

Calcutta High Court · 107 Ind. Cas. 465

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High Courts23 Nov 1927

Syed Mujibuddin Chowdhury and Another Vs Reajuddi Matbar and Others

Calcutta High Court · 107 Ind. Cas. 471

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High Courts23 Nov 1927

Emperor Vs Nabibux Karimbux Mulla

Bombay High Court · AIR 1928 Bom 52 : (1928) 30 BOMLR 88

Penal Code, 1860 (IPC) — Section 114, 398

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High Courts23 Nov 1927

Emperor Vs Shantaram S. Mirajkar

Bombay High Court · (1928) 30 BOMLR 320 : 110 Ind. Cas. 235

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High Courts23 Nov 1927Allowed

The Collector of Cawnpore In Charge of the Estate Known as Gyan Singh''s Estate and Another Vs Babu Jugal Kishore

Allahabad High Court · 107 Ind. Cas. 578

Evidence Act, 1872 — Section 57Uttar Pradesh Court of Wards Act, 1912 — Section 37(a), 55

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High Courts23 Nov 1927

Collector of Cawnpore and Others Vs Jugal Kishore

Allahabad High Court · AIR 1928 All 355

Uttar Pradesh Court of Wards Act, 1912 — Section 37(a)

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High Courts22 Nov 1927

Peria Goundan and Others Vs Thangammal and Others

Madras High Court · AIR 1928 Mad 371

Civil Procedure Code, 1908 (CPC) — Section 21(2)

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High Courts22 Nov 1927

Juran Mandal and Others Vs Ram Mandal and Others

Calcutta High Court · AIR 1928 Cal 737 : 113 Ind. Cas. 37

Evidence Act, 1872 — Section 92

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High Courts22 Nov 1927

Munshi Mian Vs Emperor

Patna High Court · 115 Ind. Cas. 690

Bengal Disorderly Houses Act, 1906 — Section 2, 2(2)Criminal Procedure Code, 1898 (CrPC) — Section 4(o)

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High Courts22 Nov 1927

Ramkishun and Others Vs Mulik Qamr-Ud-Din

Patna High Court · 109 Ind. Cas. 126

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145

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High Courts22 Nov 1927

Rup Nath Mandal Vs Jagannath Mandal

Patna High Court · AIR 1928 Patna 227 : 107 Ind. Cas. 145

Chotanagpur Tenancy Act, 1908 — Section 47Santhal Parganas Settlement Regulations, 1872 — Section 27

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High Courts22 Nov 1927

Jokhi Mian Vs Mahmud Dafadar and Others

Patna High Court · AIR 1929 Patna 92

Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 182, 211

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High Courts22 Nov 1927Disposed Of

James Peter Sherring Vs Shahzadi Sherring Jackson and Another

Allahabad High Court · AIR 1928 All 338 : (1928) ILR (All) 464 : 108 Ind. Cas. 117

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High Courts22 Nov 1927

C. Singara Mudaliar Vs M. Govindasami Chetti and Others

Madras High Court · 108 Ind. Cas. 413 : (1928) 27 LW 609 : (1928) 54 MLJ 145

Civil Procedure Code, 1908 (CPC) — Section 25

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High Courts22 Nov 1927

Metukur Subba Reddy Vs Damavarapu Venkatasubba Reddy and Another

Madras High Court · AIR 1928 Mad 519 : (1928) ILR (Mad) 755 : 110 Ind. Cas. 539 : (1928) 28 LW 558 : (1928) 55 MLJ 72

Madras Estates Land Act, 1908 — Section 77

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High Courts22 Nov 1927

The Public Prosecutor Vs Chidambaram and Another

Madras High Court · 110 Ind. Cas. 461 : (1928) 28 LW 187 : (1928) 55 MLJ 231

Criminal Procedure Code, 1898 (CrPC) — Section 154

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