High Courts28 Nov 1927
Velayudhan Pandaram Vs Nallathambi Nadan and Others
Madras High Court · AIR 1928 Mad 541
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,133 of 61,517
High Courts26 Nov 1927
Vrajlal Jivandas Vs Venkataswami Lingaya Sayana
Bombay High Court · (1928) ILR (Bom) 459
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72A, Order 34 Rule 4, Order 34 Rule 5, Order 34 Rule 7, Order 34 Rule 8Transfer of Property Act, 1882 — Section 104
High Courts25 Nov 1927
Ramachandra Upadya and Another Vs Srinivasa Tantri and Another
Madras High Court · (1928) 27 LW 360 : (1928) 54 MLJ 455
High Courts25 Nov 1927
Tulsi Mahto and Others Vs Emperor
Patna High Court · AIR 1928 Patna 249 : 107 Ind. Cas. 529a
Penal Code, 1860 (IPC) — Section 143, 345, 379
High Courts25 Nov 1927
P.K. Sen Vs Emperor
Patna High Court · AIR 1928 Patna 293 : 107 Ind. Cas. 529
Penal Code, 1860 (IPC) — Section 406
High Courts25 Nov 1927Dismissed
In Re: Dehra-Dun-Mussoorie Electric Tramway Co.
Allahabad High Court · AIR 1928 All 272
High Courts25 Nov 1927Disposed Of
Ram Bali Singh and Another Vs Sheikh Ali Ahammad
Allahabad High Court · AIR 1928 All 156 : 113 Ind. Cas. 23
Transfer of Property Act, 1882 — Section 84Transfer of Property Act, 1882 — Section 84Transfer of Property Act, 1882 — Section 84
High Courts25 Nov 1927
Mt. Kesar Kuar Vs Kallu Ram
Allahabad High Court · AIR 1928 All 164 : (1928) ILR (All) 479
High Courts25 Nov 1927
In Re: The Dehradun Mussoorie Electric Tramway Co., Ltd. (in liquidation) In Re: Panna Lal
Allahabad High Court · (1928) ILR (All) 476 : 113 Ind. Cas. 91
High Courts25 Nov 1927
Bisheshar Pathak and Others Vs Rup Narain Singh
Allahabad High Court · AIR 1928 All 286 : 108 Ind. Cas. 566
High Courts25 Nov 1927
Duraiswami Reddiar alias Suppa Reddiar Vs P.K. Ramachandra Thevan
Madras High Court · 115 Ind. Cas. 256
High Courts25 Nov 1927
Rs. Ar. Ar. Arunachallam Chettiar by Agent, Valliappa Chettiar Vs Namakkal Union Board
Madras High Court · 110 Ind. Cas. 5 : (1928) 27 LW 841 : (1928) 54 MLJ 603
High Courts24 Nov 1927
Kanai Lal Saha Vs Makhan Lal Saha and Another
Calcutta High Court · AIR 1928 Cal 237
Criminal Procedure Code, 1898 (CrPC) — Section 195(i)(c), 476
High Courts24 Nov 1927
Karan Singh and Others Vs Ram Kishun Lal
Patna High Court · AIR 1928 Patna 480 : 109 Ind. Cas. 113
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts24 Nov 1927
Ramdas Sahu and Others Vs Judagi Lohar and Others
Patna High Court · AIR 1928 Patna 231(2) : 107 Ind. Cas. 532
High Courts24 Nov 1927
Kuldip Mahton Vs Musammat Patia and Others
Patna High Court · AIR 1928 Patna 281 : 107 Ind. Cas. 539
Privy Council24 Nov 1927
Sir Bissessar Dass Daga, and others Vs Emmanuel Vas and others
Privy Council · (1928) AIR(PC) 27
High Courts24 Nov 1927Dismissed
Rajjo Vs Lajja
Allahabad High Court · AIR 1928 All 204 : 114 Ind. Cas. 43
Transfer of Property Act, 1882 — Section 54