High Courts01 Dec 1927
Saminatha Nayinan Vs Kuppuswami Ayyar
Madras High Court · AIR 1928 Mad 652 : 110 Ind. Cas. 581
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,131 of 61,517
High Courts01 Dec 1927
Moideen Rowthen Vs Miyyassa Pulavar
Madras High Court · (1928) ILR (Mad) 777 : (1928) 28 LW 134 : (1928) 55 MLJ 444
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B
High Courts01 Dec 1927
Nune Panakalu Vs Rao Saheb Ravula Subba Rao and Others
Madras High Court · (1929) ILR (Mad) 695 : 113 Ind. Cas. 625 : (1929) 30 LW 624 : (1929) 57 MLJ 331
High Courts01 Dec 1927
Rajagopala Aiyangar and Others Vs Srinivasa Raghava Aiyangar and Others
Madras High Court · (1928) ILR (Mad) 627 : (1928) 55 MLJ 30
High Courts01 Dec 1927
In Re: Vaduga Kumara Nadar
Madras High Court · (1928) ILR (Mad) 524 : (1928) 55 MLJ 206
Madras Local Boards Act, 1920 — Section 159(1)
High Courts01 Dec 1927
In Re: Pasuvathia Pillai
Madras High Court · (1928) ILR (Mad) 873 : (1928) 28 LW 141 : (1928) 55 MLJ 220
Penal Code, 1860 (IPC) — Section 353
High Courts01 Dec 1927
Rajagopala Ayyangar and Others Vs Srinivasa Raghava Ayyangar and Others
Madras High Court · AIR 1928 Mad 1055 : (1928) 28 LW 311
High Courts01 Dec 1927
Rajagopala Ayyengar and Others Vs Srinivasaragava Ayyengar and Others
Madras High Court · 109 Ind. Cas. 572
High Courts30 Nov 1927
Maharaj Bahadur Sing of Baluchar Vs Sachindra Nath Roy and Others
Calcutta High Court · AIR 1928 Cal 328
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47
High Courts30 Nov 1927
Makbul Ali Chowdhury Vs Sasi Kumar Malla and Another
Calcutta High Court · AIR 1927 Cal 305a
High Courts30 Nov 1927
Maharaj Bahadur Singh of Balucher Vs Sachindra Nath Roy and Others
Calcutta High Court · 113 Ind. Cas. 562
High Courts30 Nov 1927
Mt. Nanubati Vs Bhaio Chaudhary
Patna High Court · AIR 1928 Patna 362
Civil Procedure Code, 1908 (CPC) — Section 12
High Courts30 Nov 1927
Ramkhelawan Singh and Others Vs Diplal Mahton and Others
Patna High Court · AIR 1928 Patna 240 : 107 Ind. Cas. 537
High Courts30 Nov 1927Allowed
Damber Singh Vs Chhedu Singh and Others
Allahabad High Court · AIR 1928 All 194(1) : 114 Ind. Cas. 41
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts30 Nov 1927
Krishnaswami Naidu Vs Karuppan Chettiar and Others
Madras High Court · (1928) 27 LW 538 : (1928) 54 MLJ 663
High Courts30 Nov 1927
Muhammad Abdul Khuddus Sahib and Others Vs Muhammad Ashroof Sahib and Others
Madras High Court · (1928) 55 MLJ 40
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Nov 1927
In Re: Chockalinga Pandaram
Madras High Court · (1928) 28 LW 394 : (1928) 55 MLJ 117
Criminal Procedure Code, 1898 (CrPC) — Section 264Penal Code, 1860 (IPC) — Section 352
High Courts30 Nov 1927
(Kunnath Veetil) Ittunan Panikkar Vs (Natuvila Madhathil) Narayana Bharatikal and Others
Madras High Court · AIR 1928 Mad 607