High Courts06 Dec 1927
Mahadum Beg Sahib and Others Vs M.J. Muhammad Meera Sahib and Others
Madras High Court · AIR 1928 Mad 493
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,129 of 61,517
High Courts06 Dec 1927
Mohadum Beg Sahib and Others Vs M.J. Mohammad Meera Sahib and Others
Madras High Court · 110 Ind. Cas. 829
High Courts05 Dec 1927
Mohan Lal Golchha and Others Vs Kasimuddin Shaikh and Others
Calcutta High Court · AIR 1928 Cal 302
High Courts05 Dec 1927
Mujaffar Ahmed Vs Karim Buksha and Others
Calcutta High Court · 107 Ind. Cas. 723
High Courts05 Dec 1927
Kedar Nath Mahto and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 83
Criminal Procedure Code, 1898 (CrPC) — Section 276Penal Code, 1860 (IPC) — Section 149, 302
High Courts05 Dec 1927
Mujaffar Ahmed Vs Karim Baksh and Others
Calcutta High Court · AIR 1928 Cal 306
High Courts05 Dec 1927
B.N. Ry. Co. Ltd. Vs Tara Prosad Maity
Calcutta High Court · AIR 1928 Cal 504 : 108 Ind. Cas. 37
Penal Code, 1860 (IPC) — Section 425
High Courts05 Dec 1927
Emperor Vs Ram Chandra Roy
Calcutta High Court · AIR 1928 Cal 732
Penal Code, 1860 (IPC) — Section 307, 395
High Courts05 Dec 1927
Umesh Chandra Manna Vs Amar Nath Jana
Calcutta High Court · AIR 1929 Cal 158 : 114 Ind. Cas. 672
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts05 Dec 1927
Kedar Nath Mahato and Others, Ganesh Das and Others and Imam Ali and Others Vs Emperor
Calcutta High Court · 108 Ind. Cas. 577
Criminal Procedure Code, 1898 (CrPC) — Section 276, 277, 279, 326
High Courts05 Dec 1927Dismissed
Puran Chand Nahatta Vs Manmotho Nath Mukherjee
Bombay High Court · (1928) 30 BOMLR 783
Registration Act, 1908 — Section 34, 35
High Courts05 Dec 1927
Satyendra Narayan and Others Vs Shyamsunder Singh and Others
Patna High Court · AIR 1928 Patna 267 : 109 Ind. Cas. 526
Bengal Tenancy Act, 1885 — Section 120(2)(a)
Privy Council05 Dec 1927
Puran Chand Nahatta Vs Monmotho Nath Mukherjee and others
Privy Council · (1928) AIR(PC) 38
High Courts05 Dec 1927Dismissed
Mohammad Nazir and Another Vs Mt. Zulaikha
Allahabad High Court · (1927) 12 AHC CK 0023
High Courts05 Dec 1927Dismissed
Ram Rup Teli Vs Khaderu Teli and Others
Allahabad High Court · (1927) 12 AHC CK 0021
High Courts05 Dec 1927
Lachman Vs Jarbandhan
Allahabad High Court · AIR 1928 All 193 : (1928) ILR (All) 507 : 108 Ind. Cas. 229
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts05 Dec 1927
K.L. Venkataram and Another Vs N.S. Chockkier
Madras High Court · AIR 1928 Mad 531 : (1928) ILR (Mad) 567 : (1928) 27 LW 515 : (1928) 55 MLJ 163
Presidency Towns Insolvency Act, 1909 — Section 7Provincial Insolvency Act, 1920 — Section 4
High Courts02 Dec 1927Allowed
Abdur Rahim Vs Syed Abu Mahomed Barkat Ali Shah
Bombay High Court · (1928) 30 BOMLR 774
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts02 Dec 1927
Satya Narain Mohata Vs Emperor
Calcutta High Court · AIR 1928 Cal 675
Criminal Procedure Code, 1898 (CrPC) — Section 449
High Courts02 Dec 1927
Khenta Kamini Dutt Vs Aswini Kumar Dutt and Others
Calcutta High Court · AIR 1928 Cal 424