High Courts08 Dec 1927
Selvarayan Samson, by agent A. Chinnasamy Udayar Vs S. Amalorpavanadham
Madras High Court · (1929) 29 LW 490 : (1928) 55 MLJ 262
Civil Procedure Code, 1908 (CPC) — Section 20
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,128 of 61,517
High Courts08 Dec 1927
Manikyam and Others Vs Sreeramulu and Another
Madras High Court · AIR 1928 Mad 559
Court Fees Act, 1870 — Section 7(4)(c)
High Courts07 Dec 1927
Suresh Chandra Banerjee and Others Vs King-Emperor
Calcutta High Court · AIR 1928 Cal 309 : 110 Ind. Cas. 449
Evidence Act, 1872 — Section 183Penal Code, 1860 (IPC) — Section 400
High Courts07 Dec 1927
Mahendra Nath Biswas Vs Charu Chandra Bose and Another
Calcutta High Court · AIR 1928 Cal 396
Specific Relief Act, 1877 — Section 42
High Courts07 Dec 1927
Khatijabi Kom Umarsaheb Vs Umarsaheb Ansersaheb
Bombay High Court · (1928) ILR (Bom) 295
Oaths Act, 1969 — Section 8, 9
High Courts07 Dec 1927
Jaigi Uraon and Others Vs Emperor
Patna High Court · 119 Ind. Cas. 887
Penal Code, 1860 (IPC) — Section 379
High Courts07 Dec 1927Disposed Of
Nannu Prasad Vs Nazim Husain
Allahabad High Court · (1927) 12 AHC CK 0019
High Courts07 Dec 1927
Ambi Ayyar Vs B. Sundaresa Ayyar and Others
Madras High Court · AIR 1928 Mad 823
High Courts07 Dec 1927
Ambi Aiyar alias Venkatarama Ayyar Vs B. Sundaresa Ayyar and Others
Madras High Court · 110 Ind. Cas. 779
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69
High Courts06 Dec 1927Dismissed
Sunder Mull Vs Satya Kinker Sahana
Bombay High Court · (1928) 30 BOMLR 793
Contract Act, 1872 — Section 16
High Courts06 Dec 1927
Kuarmony Singh Mandhata Vs Dashrathi Pati and Others
Calcutta High Court · AIR 1928 Cal 570
Bengal Tenancy Act, 1885 — Section 32(b)
High Courts06 Dec 1927Dismissed
V.P.R.V. Chockalingam Chettyar Vs E.N.M.K. Chettyar
Bombay High Court · (1928) 30 BOMLR 788
High Courts06 Dec 1927
Hriday Narain Singh and Others Vs Kali Charan Singh and Others
Patna High Court · AIR 1928 Patna 273
Bengal Tenancy Act, 1885 — Section 22(1), 22(2)Transfer of Property Act, 1882 — Section 111
High Courts06 Dec 1927
Hirday Narain Singh and Others Vs Kali Charan Singh and Others
Patna High Court · 107 Ind. Cas. 819
Bengal Tenancy Act, 1885 — Section 22(1), 22(2)
Privy Council06 Dec 1927
V.P.R.V. Chockalingam Chettyar Vs E.N.M.K. Chettyar Firm and others
Privy Council · (1928) AIR(PC) 44
Privy Council06 Dec 1927
Seth Maganmal and another Vs Darbarilal Chowdhry
Privy Council · (1928) AIR(PC) 39
High Courts06 Dec 1927
Aminullah Vs Emperor
Allahabad High Court · AIR 1928 All 95
Transfer of Property Act, 1882 — Section 111(h)Transfer of Property Act, 1882 — Section 111(h)Transfer of Property Act, 1882 — Section 111(h)
High Courts06 Dec 1927
Mukyaprana Bhatta Vs T.N. Kelu Nambiyar and Another
Madras High Court · AIR 1928 Mad 705
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2