High Courts14 Dec 1927
The Commissioner of Income Tax Vs In the matter of the Income Tax assessment of P. Thiruvengada Mudaliar
Madras High Court · (1928) 27 LW 729 : (1928) 55 MLJ 19
Income Tax Act, 1961 — Section 66(2)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,126 of 61,517
High Courts14 Dec 1927
The Public Prosecutor Vs Ponnuswami Nayak and Others
Madras High Court · (1929) ILR (Mad) 156 : (1928) 28 LW 651 : (1928) 55 MLJ 674
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts14 Dec 1927
The Commissioner of Income Tax Vs In Re: Income Tax Assessment of P. Thiruvengada Mudaliar
Madras High Court · 110 Ind. Cas. 742
Income Tax Act, 1961 — Section 66(2)
High Courts14 Dec 1927
The Public Prosecutor Vs Ponnusami Nayak and Others
Madras High Court · 113 Ind. Cas. 546
Criminal Procedure Code, 1898 (CrPC) — Section 423, 439
High Courts13 Dec 1927
Secretary of State for India Vs Breakwell and Co.
Calcutta High Court · AIR 1928 Cal 761
Land Acquisition Act, 1894 — Section 23(1)
High Courts13 Dec 1927
In Re: Howrah-Amta Light Ry. Co. Ltd.
Calcutta High Court · 115 Ind. Cas. 33
Income Tax Act, 1961 — Section 10
High Courts13 Dec 1927
Corporation of Calcutta Vs Jalajbasini Debi
Calcutta High Court · AIR 1928 Cal 450
Calcutta Municipal Act, 1923 — Section 141
High Courts13 Dec 1927
Gangasagar Ananda Mohan Saha Vs Commissioner of Income Tax
Calcutta High Court · AIR 1928 Cal 836
Income Tax Act, 1922 — Section 66(3)
High Courts13 Dec 1927
Mahasukh Jhaverdas Vs Valibhai Fatubhai
Bombay High Court · AIR 1928 Bom 177 : (1928) 30 BOMLR 455
Provincial Insolvency Act, 1920 — Section 52
High Courts12 Dec 1927
R.A. Arunachala Iyah Vs Louis Dreyfus and Co.
Madras High Court · (1928) 27 LW 803 : (1928) 54 MLJ 580
High Courts12 Dec 1927
Nisi Kanta Das and Others Vs Brojendra Nath Pal and Others
Calcutta High Court · AIR 1928 Cal 298
Bengal Tenancy Act, 1885 — Section 103(A)
High Courts12 Dec 1927
Jamuna Prasad Vs Emperor
Patna High Court · 107 Ind. Cas. 826
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234Penal Code, 1860 (IPC) — Section 409, 477A
High Courts12 Dec 1927
Emperor Vs Prabhu Upadhaya
Patna High Court · AIR 1928 Patna 201 : 107 Ind. Cas. 536
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 411
Privy Council12 Dec 1927
Jewan Lal Daga and another Vs Nilmani Chaudhuri
Privy Council · (1928) AIR(PC) 80
High Courts12 Dec 1927Dismissed
Karim Khan and Another Vs Noor Mohammad Khan and Others
Allahabad High Court · (1927) 12 AHC CK 0027
High Courts12 Dec 1927Dismissed
Karim Khan and Another Vs Noor Muhammad Khan and Others
Allahabad High Court · (1927) 12 AHC CK 0024
High Courts12 Dec 1927
Tungal Vs Chandra Bhan and Others
Allahabad High Court · AIR 1928 All 214 : 108 Ind. Cas. 703
High Courts12 Dec 1927
Emperor Vs Sheo Din and Others
Allahabad High Court · AIR 1928 All 622 : (1928) ILR (All) 540 : 108 Ind. Cas. 159
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts12 Dec 1927
G.I.P. Ry. Co. and Another Vs Majeti Sreeramulu
Madras High Court · AIR 1928 Mad 599
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77