High Courts20 Dec 1927
In Re: K.C. Bonnerjee, Official Receiver
Calcutta High Court · 107 Ind. Cas. 738
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,124 of 61,517
High Courts19 Dec 1927
Doraiswami Gurukkal and Another Vs Subramania Gurukkal and Others
Madras High Court · AIR 1928 Mad 419 : (1928) ILR (Mad) 266 : 108 Ind. Cas. 625 : (1928) 27 LW 376 : (1928) 54 MLJ 361
High Courts19 Dec 1927
Commissioners for the Port of Calcutta Vs Suraj Mull Jalan and Others
Calcutta High Court · AIR 1928 Cal 464
Calcutta Port Act, 1890 — Section 84
High Courts19 Dec 1927
Hara Chandra Mandal and Others Vs Mohananda Mondal and Others
Calcutta High Court · AIR 1928 Cal 299
High Courts19 Dec 1927
Kuldip Narain Tewari and Others Vs Ram Lal Mandal and Others
Patna High Court · AIR 1928 Patna 318 : 107 Ind. Cas. 821
Bengal Tenancy Act, 1885 — Section 148A, 167
High Courts19 Dec 1927
Thakur Lal Singh Vs Jagraj Singh and Others
Allahabad High Court · AIR 1928 All 86 : (1928) ILR (All) 546
High Courts19 Dec 1927
(Mele Pottozhi) Kunhi Krishnan Nair Vs Kunnath Kunhahmad
Madras High Court · AIR 1928 Mad 488 : (1928) 28 LW 58
High Courts19 Dec 1927
K.R. Gopala Patter Vs K.S. Gopalakrishna Patter and Others
Madras High Court · 110 Ind. Cas. 596
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Dec 1927
K.R. Gopala Pattar Vs K.S. Gopalakrishna Pattar and Others
Madras High Court · AIR 1928 Mad 630
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Dec 1927
Gopalakrishnaswami Naicker Vs V. Srinivasa Aiyangar and Others
Madras High Court · AIR 1928 Mad 545 : (1928) ILR (Mad) 683 : (1928) 28 LW 71 : (1928) 54 MLJ 671
High Courts19 Dec 1927
Alluri Timmaraju Vs Alluri Narasimha Raju and Another
Madras High Court · AIR 1928 Mad 522 : (1928) 28 LW 152 : (1928) 54 MLJ 665
High Courts19 Dec 1927
Thanmul Sowcar Vs Nattu Ramadoss Reddiar and Another
Madras High Court · AIR 1928 Mad 500 : (1928) ILR (Mad) 648 : (1928) 28 LW 306 : (1928) 55 MLJ 358
Transfer of Property Act, 1882 — Section 81
High Courts19 Dec 1927
Gamini Rangayya Vs Rajahmundry Municipal Council
Madras High Court · (1928) 54 MLJ 581
High Courts19 Dec 1927
Natesa Vanniyan Vs Gopalasami Mudaliar
Madras High Court · (1928) ILR (Mad) 688 : 110 Ind. Cas. 830 : (1928) 28 LW 246 : (1928) 55 MLJ 151
Transfer of Property Act, 1882 — Section 14
High Courts19 Dec 1927
Periyaya Ambalam Vs Arulappan and Others
Madras High Court · AIR 1928 Mad 806
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Dec 1927
Thammul Sowcar Vs Nattu Ramadoss Reddiar and Another
Madras High Court · 110 Ind. Cas. 54
Transfer of Property Act, 1882 — Section 81
High Courts16 Dec 1927Allowed
Bhogilal Bhikachand Vs The Royal Insurance Company, Limited
Bombay High Court · (1928) 30 BOMLR 818
Evidence Act, 1872 — Section 155(3), 158
High Courts16 Dec 1927
Ram Gopal Goenka Vs Corporation of Calcutta
Calcutta High Court · AIR 1928 Cal 207
Calcutta Municipal Act, 1923 — Section 363, 364
High Courts16 Dec 1927
Doat Ali alias Sheik Deoat Ali Sarkar and Others Vs King-Emperor
Calcutta High Court · AIR 1928 Cal 230
High Courts16 Dec 1927
Jyotish Chandra Sen Vs Har Chandra Saha and Others
Calcutta High Court · AIR 1928 Cal 234