High Courts05 Jan 1928Allowed
Bhagwan Din and Others Vs King-Emperor
Allahabad High Court · AIR 1928 All 215 : 108 Ind. Cas. 568
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,122 of 61,517
High Courts05 Jan 1928
Gandham China Brahmayya Vs Pappusetty Gangulu and Others
Madras High Court · 110 Ind. Cas. 114 : (1928) 27 LW 420 : (1928) 55 MLJ 33
Madras Revenue Recovery Act, 1864 — Section 37A, 38
High Courts05 Jan 1928
K. Ramankutty Menon and Others Vs Beevi Umma and Others
Madras High Court · AIR 1929 Mad 266
High Courts05 Jan 1928
Kutbuddeen Sahib Vs Periyanayaga Padayachi
Madras High Court · (1928) ILR (Mad) 491 : (1928) 27 LW 450 : (1928) 55 MLJ 114
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1
High Courts05 Jan 1928
V. Achuthan Nair and Another Vs Manavikraman alias Kunhettan Raja and Another
Madras High Court · AIR 1929 Mad 152 : (1928) 27 LW 422 : (1928) 54 MLJ 675
High Courts05 Jan 1928
Kizhakkerpat Ramankutty Menon and Others Vs Beevi Umma and Others
Madras High Court · 115 Ind. Cas. 55
High Courts04 Jan 1928
Bhabesh Chandra Banerjee and Others Vs Shyama Sundari Debi and Others
Calcutta High Court · AIR 1928 Cal 399 : 108 Ind. Cas. 255
Bengal Tenancy Act, 1885 — Section 105, 106
High Courts04 Jan 1928
Hefajuddin Talukdar Vs Nabi Nasya and Others
Calcutta High Court · AIR 1928 Cal 416 : 108 Ind. Cas. 246
High Courts04 Jan 1928
Jatindra Nath Ray Vs Nagendra Nath Ray and Others
Calcutta High Court · AIR 1928 Cal 289
High Courts04 Jan 1928
Jatindra Nath Roy Vs Nagendra Nath Roy and Others
Calcutta High Court · 108 Ind. Cas. 246a
High Courts04 Jan 1928
Mohar Ali Vs Abdul Karim Sarkar and Others
Calcutta High Court · 107 Ind. Cas. 742
Usurious Loans Act, 1918 — Section 3(1)(a), 3(1)(b)
High Courts04 Jan 1928
Mt. Shahzadi Begum Vs Muhammad Qasim and Others
Patna High Court · AIR 1928 Patna 356
Evidence Act, 1872 — Section 68, 69
High Courts04 Jan 1928Allowed
Emperor Vs Badan Singh
Allahabad High Court · AIR 1928 All 150 : 118 Ind. Cas. 577
High Courts04 Jan 1928Disposed Of
Aziz Ahmad Khan and Others Vs Chhote Lal and Others
Allahabad High Court · (1928) 01 AHC CK 0024
High Courts04 Jan 1928Allowed
In Re: Chandra Sen Jaini Vaid
Allahabad High Court · AIR 1928 All 283 : (1928) ILR (All) 589 : 108 Ind. Cas. 234
High Courts04 Jan 1928
Ramaswami Chettiar alias Veerappa Chettiar and Others Vs Tyagaraja Pillai and Others
Madras High Court · (1928) ILR (Mad) 472 : 110 Ind. Cas. 16 : (1928) 27 LW 520 : (1928) 55 MLJ 34
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2
High Courts03 Jan 1928
Lachmi Chand Jhawar Vs Bipin Behari Ghose
Calcutta High Court · AIR 1928 Cal 644 : 115 Ind. Cas. 356
High Courts03 Jan 1928Dismissed
Ramsahai Mull Mare Vs Joylall
Calcutta High Court · (1928) 01 CAL CK 0035
High Courts03 Jan 1928
Chhatra Kumari Debi Vs Mohan Bikram Shah and Others
Patna High Court · AIR 1928 Patna 187
High Courts03 Jan 1928
Sri Rani Chhatra Kumari Debi Vs Prince Sri Mohan Bikram Shah and Others
Patna High Court · 109 Ind. Cas. 323