High Courts06 Jan 1928Dismissed
Shankar Tukaram Kakade Vs Lakshmibai Shankarrao Ghadge
Bombay High Court · AIR 1928 Bom 225 : (1928) 30 BOMLR 470
Contract Act, 1872 — Section 178
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,121 of 61,517
High Courts06 Jan 1928
Bisheshwar Pratap Narayan Sahi and Others Vs Chandreshwar Prasad Narayan Singh
Patna High Court · AIR 1928 Patna 260
Civil Procedure Code, 1908 (CPC) — Section 144Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts06 Jan 1928Disposed Of
Emperor Vs Kunwar Rananjai Singh of Amethi
Allahabad High Court · AIR 1928 All 261 : 108 Ind. Cas. 230
High Courts06 Jan 1928Dismissed
Bohray Jugul Kishore Vs Emperor
Allahabad High Court · AIR 1928 All 300 : 108 Ind. Cas. 565
High Courts06 Jan 1928Dismissed
Ram Shanker Tewari Vs Ram Narain Tewari
Allahabad High Court · AIR 1928 All 301 : 108 Ind. Cas. 576
High Courts06 Jan 1928
Eranhikal Talappil Moosa Kutty Vs Kozhikote Puthia Kovilakath Thekke
Madras High Court · AIR 1928 Mad 687 : 110 Ind. Cas. 398
High Courts06 Jan 1928
Chinnaswami Servai and Others Vs Venkatasubba Vathiyar and Others
Madras High Court · AIR 1928 Mad 681
High Courts05 Jan 1928
Adusumilli Gopalakrishnayya Vs Peyyeti Gopalam and Others
Madras High Court · AIR 1928 Mad 479(1) : (1928) ILR (Mad) 347 : (1928) 27 LW 430 : (1928) 54 MLJ 674
High Courts05 Jan 1928
Bir Bikkram Kishore Manikya Bahadur Vs Dasharath Rishi and Others
Calcutta High Court · AIR 1928 Cal 563
High Courts05 Jan 1928
Shiba Kumari Debi Vs Mt. Daksha Bala Dassi Chowdhurani and Others
Calcutta High Court · AIR 1928 Cal 296 : 110 Ind. Cas. 49
High Courts05 Jan 1928
Nilmani Mondal Vs Chekan Mondal and Others
Calcutta High Court · AIR 1928 Cal 408a : 108 Ind. Cas. 245
High Courts05 Jan 1928
Hriday Nath Sarkar Vs Niroda Sundari Dasya and Another
Calcutta High Court · AIR 1928 Cal 334
High Courts05 Jan 1928
Murlidhar Ram Narayan Vs Corporation of Calcutta
Calcutta High Court · AIR 1928 Cal 387
Calcutta Municipal Act, 1923 — Section 488(1)
High Courts05 Jan 1928
K.S. Banerjee Vs Jatindra Nath Paul and Others
Calcutta High Court · AIR 1928 Cal 475 : 108 Ind. Cas. 253
Land Acquisition Act, 1894 — Section 18
High Courts05 Jan 1928
Muralidhar Ram Narayan Vs The Corporation Of Calcutta
Calcutta High Court · 108 Ind. Cas. 241
Calcutta Municipal Act, 1923 — Section 385(1), 488(1), 488(2)
High Courts05 Jan 1928
Hriday Nath Sarkar Vs Niroda Sundari Dasya
Calcutta High Court · 108 Ind. Cas. 44
High Courts05 Jan 1928
Din Dayal Shah Vs Ram Babu Represented by the Deputy Registrar
Calcutta High Court · 115 Ind. Cas. 363
Land Acquisition Act, 1894 — Section 32
High Courts05 Jan 1928
Babu Shama Kant Lal and Others Vs Mahanth Ramdhan Puri
Patna High Court · 107 Ind. Cas. 828
Civil Procedure Code, 1908 (CPC) — Section 110