High Courts11 Jan 1928
Gaizaddy and Others Vs Soroj Kumar Acherjee Chowdhury and Others
Calcutta High Court · 117 Ind. Cas. 849
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,120 of 61,517
High Courts11 Jan 1928
Musammat Rameshwar Kuer Vs Lachman Prasad Sahi and Another
Patna High Court · 107 Ind. Cas. 844
High Courts11 Jan 1928
Lingama Naidu Vs The Official Receiver
Madras High Court · 110 Ind. Cas. 511
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts10 Jan 1928
Mt. Champa Pasin and Others Vs Emperor
Patna High Court · AIR 1928 Patna 326
Criminal Procedure Code, 1898 (CrPC) — Section 423(2), 537
High Courts10 Jan 1928Disposed Of
Tula Ram Vs Dwarka Das and Another
Allahabad High Court · (1928) 01 AHC CK 0037
High Courts10 Jan 1928Dismissed
Bala Prasad and Others Vs Shyam Behari Lal and Others
Allahabad High Court · (1928) 01 AHC CK 0021
High Courts10 Jan 1928
Niadar and Others Vs M. Mohammad Ahmad
Allahabad High Court · AIR 1929 All 258 : 114 Ind. Cas. 870
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts10 Jan 1928
Gangadhar Vs Kanhai
Allahabad High Court · AIR 1928 All 306 : (1928) ILR (All) 606 : 109 Ind. Cas. 421
High Courts10 Jan 1928
Subraya Pai Vs Subramania Pattar and Another
Madras High Court · AIR 1928 Mad 648
High Courts09 Jan 1928
Commercial Properties, Ltd. Vs Commissioner of Income Tax, Bengal
Calcutta High Court · (1928) 01 CAL CK 0061
High Courts09 Jan 1928
In Re: A Vakil
Calcutta High Court · AIR 1928 Cal 817 : 114 Ind. Cas. 490 : 114 Ind. Cas. 137
High Courts09 Jan 1928
Siti Fakir Vs Chand Bewa and Others
Calcutta High Court · AIR 1928 Cal 389 : 108 Ind. Cas. 46
Contract Act, 1872 — Section 69, 70
High Courts09 Jan 1928
Lila Singh Vs Chandra Badan Singh and Others
Calcutta High Court · AIR 1928 Cal 343 : 108 Ind. Cas. 43
High Courts09 Jan 1928
Kali Kumar Gangopadhya Vs Ananda Chandra Gangopadhya and Others
Calcutta High Court · 108 Ind. Cas. 589
High Courts09 Jan 1928
Jagdeo and Another Vs Ujiyari Kunwar and Another
Allahabad High Court · AIR 1928 All 354 : 108 Ind. Cas. 899
High Courts06 Jan 1928
Chinnasami Servai and Others Vs Venkatasubba Vathiyar alias Pichu Vathiyar and Others
Madras High Court · 110 Ind. Cas. 247
Madras Estates Land Act, 1908 — Section 194
High Courts06 Jan 1928
Kalimaddin Vs Hara Sundari Sen and Others
Calcutta High Court · 109 Ind. Cas. 243
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 30
High Courts06 Jan 1928
Luxmi Industrial Bank Ltd. Vs Dinesh Chandra Roy Choudhury
Calcutta High Court · AIR 1928 Cal 609
High Courts06 Jan 1928
Laxmi Industrial Bank, Ltd. Vs Dinesh Chandra Roy Choudhury
Calcutta High Court · 113 Ind. Cas. 105