Bombay Hereditary Offices Act, 1874 — Section 15Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)Criminal Procedure Code, 1898 (CrPC) — Section 424

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High Courts17 Jan 1928

Jogendra Lal Sarkar Vs Mahesh Chandra Sadhu and Others

Calcutta High Court · AIR 1929 Cal 22

Evidence Act, 1872 — Section 116

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High Courts17 Jan 1928

Abinas Chandra Majhi and Another Vs Pratul Chandra Ghose

Calcutta High Court · AIR 1928 Cal 448 : 108 Ind. Cas. 585

Bengal Tenancy Act, 1885 — Section 167Civil Procedure Code, 1908 (CPC) — Section 66(1)Evidence Act, 1872 — Section 32(2)

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High Courts17 Jan 1928

Mt. Machuni Bibi Vs Jardine Menzies and Co.

Calcutta High Court · AIR 1928 Cal 399a : 113 Ind. Cas. 18

Workmens Compensation Act, 1923 — Section 27

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High Courts17 Jan 1928

In Re: A.N.B. Baluswamy Iyer and A.N.B. Narasimha Iyer The Official Assignee of Madras

Madras High Court · (1928) ILR (Mad) 417 : (1928) 55 MLJ 175

Transfer of Property Act, 1882 — Section 52

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High Courts17 Jan 1928

S.R. Nanjunda Chettiar Vs Nallakaruppan Chettiar

Madras High Court · (1928) 27 LW 423 : (1928) 55 MLJ 120

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, 73

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High Courts17 Jan 1928

S.R.M.S. Raman Chetty Vs A.R.M. Ramaswami Pillai

Madras High Court · 110 Ind. Cas. 205 : (1929) 29 LW 327 : (1929) 56 MLJ 64

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High Courts16 Jan 1928

Emperor Vs Bhau Dharma

Bombay High Court · AIR 1928 Bom 140 : (1928) 30 BOMLR 385

Criminal Procedure Code, 1898 (CrPC) — Section 342

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High Courts16 Jan 1928

Emperor Vs Hanma Timma Bhandiwaddar

Bombay High Court · AIR 1928 Bom 145(1) : (1928) 30 BOMLR 383

Criminal Procedure Code, 1898 (CrPC) — Section 85Penal Code, 1860 (IPC) — Section 411, 414

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High Courts16 Jan 1928

Emperor Vs Hussein Gulam Nabi

Bombay High Court · (1928) 30 BOMLR 373

Criminal Procedure Code, 1898 (CrPC) — Section 106

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