High Courts25 Jan 1928
Court of Wards, Durga Prosad Sen Gupta and Others Vs Madhab Krishna Nandy and Others
Calcutta High Court · AIR 1928 Cal 824 : 110 Ind. Cas. 871
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,116 of 61,517
High Courts25 Jan 1928
Adhar Chandra Bhattacharya and Others Vs Srimati Sushila Sundaripal
Calcutta High Court · 109 Ind. Cas. 35
High Courts25 Jan 1928
Ram Dass Saw and Others Vs Ramnandan Prasad Singh and Others
Patna High Court · AIR 1928 Patna 195
High Courts25 Jan 1928Allowed
Joti Prasad Vs Harkesh Singh
Allahabad High Court · (1928) 01 AHC CK 0035
High Courts25 Jan 1928Dismissed
Bisheshar Dayal Vs Dasinat
Allahabad High Court · AIR 1928 All 415 : 117 Ind. Cas. 818
High Courts25 Jan 1928
Varada Appalanaidu Vs Bodu Annamnaidu and Others
Madras High Court · AIR 1928 Mad 555
High Courts24 Jan 1928
Shaik Sattar Dewan and Others Vs Shaik Sajed Ali and Others
Calcutta High Court · 108 Ind. Cas. 732
High Courts24 Jan 1928
Kanteswar Sarkar and Another Vs Indramani Dashya
Calcutta High Court · AIR 1928 Cal 512
Bengal Tenancy Act, 1885 — Section 153
High Courts24 Jan 1928Dismissed
Pandurang Shivram Pardeshi Vs Maruti Niloba Khamkar
Bombay High Court · (1928) 30 BOMLR 688
High Courts24 Jan 1928
Emperor Vs Gopala Murgis
Bombay High Court · AIR 1928 Bom 138 : (1928) 30 BOMLR 389
Criminal Procedure Code, 1898 (CrPC) — Section 390, 391(1)(a)
High Courts24 Jan 1928
Emperor Vs Goverdhan Ridkaran
Bombay High Court · AIR 1928 Bom 140(1) : (1928) 30 BOMLR 387
Criminal Procedure Code, 1898 (CrPC) — Section 177, 180, 184, 526
High Courts24 Jan 1928Allowed
Venkat Subba Shrinivas Hegde Vs Subba Rama Hedge
Bombay High Court · (1928) 30 BOMLR 827
Transfer of Property Act, 1882 — Section 122
Privy Council24 Jan 1928
Venkat Subba Srinivas Hegde Vs Subba Rama Hegde
Privy Council · (1928) AIR(PC) 86
High Courts24 Jan 1928Dismissed
Mathura Rai and Another Vs Emperor
Allahabad High Court · AIR 1928 All 671 : (1928) ILR (All) 637
High Courts24 Jan 1928Dismissed
Sahu Munna Lal and Others Vs Mahtab and Others
Allahabad High Court · AIR 1928 All 360
High Courts24 Jan 1928Dismissed
Ruchcha Saithwar and Another Vs Hansrani and Others
Allahabad High Court · (1928) 01 AHC CK 0010
High Courts24 Jan 1928
Pasupuleti Narayana Rao Vs Sree Rajah Vasireddi Sree Chandra Mouleswara Prasada Bahadur Manni Sultan Zamindar Garu (Muktyala Estate)
Madras High Court · 110 Ind. Cas. 366 : (1928) 27 LW 845 : (1928) 54 MLJ 621
Madras Estates Land Act, 1908 — Section 151
High Courts24 Jan 1928
Tadi Sarareddi (dead) and Another Vs Chelamcherla Brahmayya, minor by mother and guardian Rattamma
Madras High Court · (1929) 29 LW 419 : (1928) 55 MLJ 586
High Courts24 Jan 1928Dismissed
P. Narayana Rao Vs Zamindar of Muktyala Estate
Madras High Court · (1928) 01 MAD CK 0006
Madras Estates Land Act, 1908 — Section 151