High Courts01 Feb 1928
Beni Prasad and Others Vs Gangoo Singh and Others
Patna High Court · AIR 1928 Patna 372
Criminal Procedure Code, 1898 (CrPC) — Section 144
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,114 of 61,517
High Courts01 Feb 1928Dismissed
Abid Husain Vs Ganga Sahai and Another
Allahabad High Court · AIR 1928 All 353 : 113 Ind. Cas. 441
High Courts01 Feb 1928
R.M. Nagarathna Mudaliar and Others Vs S.M. Chidambaram Chettiar and Others
Madras High Court · AIR 1928 Mad 860 : 113 Ind. Cas. 129
High Courts01 Feb 1928
Vettakke Kakkattu Manakkal Parameswaran Nambudripad and Another Vs Seshan Pattar and Others
Madras High Court · 110 Ind. Cas. 518 : (1928) 28 LW 60 : (1928) 55 MLJ 156
Limitation Act, 1963 — Section 15
High Courts01 Feb 1928Dismissed
Parameswaran Nambudiri and Another Vs Seshan Patter and Others
Madras High Court · (1928) 02 MAD CK 0002
Limitation Act, 1963 — Section 15
High Courts01 Feb 1928
Ibrahimsa Rowther Vs Commissioner of Income Tax
Madras High Court · (1928) 02 MAD CK 0001
Income Tax Act, 1961 — Section 6
High Courts31 Jan 1928
S. Mukherjee Vs Manager, Harun Tar Mohammed and Co.
Calcutta High Court · AIR 1928 Cal 484
Bengal General Clauses Act, 1899 — Section 25Criminal Procedure Code, 1898 (CrPC) — Section 245
High Courts31 Jan 1928
M. Barnard Vs G.H. Barnard
Calcutta High Court · AIR 1928 Cal 657
Divorce (Amendment) Act, 1926 — Section 2
High Courts31 Jan 1928
Haripada Saha and Others Vs Debnath Mandal and Others
Calcutta High Court · AIR 1928 Cal 749 : 110 Ind. Cas. 427
High Courts31 Jan 1928
Ramcharan Sahu and Another Vs Kali Prasad Sahu and Others
Patna High Court · 109 Ind. Cas. 268
Privy Council31 Jan 1928
Rao Narsingh Rao Vs Beti Mahalakshmi Bai and another
Privy Council · (1928) AIR(PC) 156
High Courts31 Jan 1928
Arunachalam Servai Vs K. Nottam Beer Varu Rowther
Madras High Court · AIR 1928 Mad 588 : 110 Ind. Cas. 484 : (1928) 27 LW 597
High Courts31 Jan 1928
(Sree Rajah Bommadevara) Naganna Naidu Bahadur Zamindar Garu Vs (Sree Rajah Bommadevara) Venkatarayalu Naidu Bahadur Zamindar Garu and Another
Madras High Court · AIR 1929 Mad 286
High Courts31 Jan 1928
Sree Raja Bommadevara Naganna Naidu Bahadur Zamindar Garu Vs Sree Raja Bommadevara Venkatarayulu Naidu Bahadur Zamindar Garu and Others
Madras High Court · 117 Ind. Cas. 797
Madras Estates Land Act, 1908 — Section 212Penal Code, 1860 (IPC) — Section 392
High Courts30 Jan 1928
Panchapagesa Gurukkal Vs Sinna Sevugam Chettiar and Others
Madras High Court · AIR 1929 Mad 118
High Courts30 Jan 1928
Subhas Chandra Bose Vs R. Knight and Sons and Another
Calcutta High Court · AIR 1929 Cal 69 : 113 Ind. Cas. 834
Government of India Act, 1915 — Section 72
High Courts30 Jan 1928
Mahendra Nath Kamilya Vs Khetra Mohan Bera and Another
Calcutta High Court · AIR 1928 Cal 593
Civil Procedure Code, 1908 (CPC) — Section 102Presidency Small Cause Courts Act, 1882 — Section 15
High Courts30 Jan 1928
Kalisaran Chakrabarty Vs Bijoy Gobindo Chakrabarty and Others
Calcutta High Court · 110 Ind. Cas. 435
High Courts30 Jan 1928
Upendra Nandan Das Mahapatra and Others Vs Banamali Charan Pati and Others
Calcutta High Court · AIR 1928 Cal 709
Bengal Tenancy Act, 1885 — Section 148Civil Procedure Code, 1908 (CPC) — Section 102
High Courts30 Jan 1928Allowed
Chedu Singh Vs Jagan Nath Prasad
Allahabad High Court · AIR 1928 All 297 : 108 Ind. Cas. 912