High Courts02 Feb 1928
Satu Pramanik and Another Vs Joynab Bibi and Others
Calcutta High Court · 110 Ind. Cas. 438
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,113 of 61,517
High Courts02 Feb 1928
Sailabala Dasi Vs Baidya Nath Rakshit and Another
Calcutta High Court · AIR 1928 Cal 580 : 110 Ind. Cas. 542
Succession Act, 1925 — Section 230
High Courts02 Feb 1928
Tarini Charan Sardar and Others Vs Srish Chandra Pal
Calcutta High Court · AIR 1928 Cal 880
Bengal Tenancy Act, 1885 — Section 115, 160, 50(2)
High Courts02 Feb 1928Dismissed
Tewari Raghuraj Chandra Vs Rani Subhadra Kunwar
Bombay High Court · (1928) 30 BOMLR 829
High Courts02 Feb 1928
Jagdamba Sahay Vs Emperor
Patna High Court · AIR 1928 Patna 347
Criminal Procedure Code, 1898 (CrPC) — Section 528Penal Code, 1860 (IPC) — Section 408
High Courts02 Feb 1928
Budhanath Prida and Others Vs Radhabinode Naik and Others
Patna High Court · AIR 1928 Patna 465
High Courts02 Feb 1928
Ulfat Khan and Others Vs Emperor
Patna High Court · AIR 1928 Patna 259(1)
Criminal Procedure Code, 1898 (CrPC) — Section 144Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 147
Privy Council02 Feb 1928
Tewari Raghuraj Chandra and others Vs Rani Subhadra Kunwar and others
Privy Council · (1928) AIR(PC) 87
High Courts02 Feb 1928Dismissed
Mt. Parbati Vs Sarup Singh
Allahabad High Court · AIR 1928 All 313 : (1928) ILR (All) 661
High Courts02 Feb 1928
The Public Prosecutor Vs Ramayya Mudaliar and Others
Madras High Court · (1928) 28 LW 140 : (1928) 55 MLJ 573
Madras Local Boards Act, 1920 — Section 223
High Courts01 Feb 1928
The Commissioner of Income Tax Vs T.K.E. Ibrahimsa Ravuttar
Madras High Court · AIR 1928 Mad 543 : 110 Ind. Cas. 207 : (1928) 27 LW 601 : (1928) 54 MLJ 524
Income Tax Act, 1961 — Section 2(1)(a), 6
High Courts01 Feb 1928
Emperor Vs Naranji Premji
Bombay High Court · (1928) 30 BOMLR 622
Criminal Procedure Code, 1898 (CrPC) — Section 4(1)(w), 497(1)Penal Code, 1860 (IPC) — Section 307
High Courts01 Feb 1928
Akshoy Coomar Gope and Others Vs Kali Narayan Roy on his death his heir and legal representative Siddheswari Prosad Ray Chowdhury
Calcutta High Court · 110 Ind. Cas. 529
High Courts01 Feb 1928Allowed
Bhadreswar Sardar Vs The Empeor
Calcutta High Court · (1928) 02 CAL CK 0062
High Courts01 Feb 1928
Jabbar Ali Sardar and Others Vs Monmohan Pandey
Calcutta High Court · AIR 1929 Cal 110 : 114 Ind. Cas. 485
Bengal Tenancy Act, 1885 — Section 105, 106, 30(b)
High Courts01 Feb 1928
Corporation of Calcutta Vs Asoke Kumar De
Calcutta High Court · AIR 1928 Cal 743 : 113 Ind. Cas. 166
Calcutta Municipal Act, 1923 — Section 538
High Courts01 Feb 1928
Dwijendra Mohan Shaha and Others Vs Lalit Mohan Shaha and Others
Calcutta High Court · 110 Ind. Cas. 510
High Courts01 Feb 1928
Debendra Nath Roy and Others Vs Kartic Prasad Das
Calcutta High Court · AIR 1929 Cal 68 : 114 Ind. Cas. 483
Limitation Act, 1963 — Section 20, 31
High Courts01 Feb 1928
Naranji Premji Vs Emperor
Bombay High Court · AIR 1928 Bom 244 : 111 Ind. Cas. 661
Criminal Procedure Code, 1898 (CrPC) — Section 497Penal Code, 1860 (IPC) — Section 307
High Courts01 Feb 1928Dismissed
The Sholapur Municipality Vs Shivram Bhagwant Sarode
Bombay High Court · AIR 1928 Bom 282 : (1928) 30 BOMLR 715 : (1928) ILR (Bom) 414
Bombay District Municipal Act, 1901 — Section 70