High Courts06 Feb 1928
Sitaram Tewari and Another Vs Musammat Kausilia
Patna High Court · 109 Ind. Cas. 508
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203, 436Penal Code, 1860 (IPC) — Section 408
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,112 of 61,517
High Courts06 Feb 1928
Sheikh Amir Ali Vs Dukhan Momin
Patna High Court · 109 Ind. Cas. 805
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145, 149, 182Penal Code, 1860 (IPC) — Section 182
High Courts06 Feb 1928Allowed
Sachitanand Tewari Vs Radhapat Pathak
Allahabad High Court · (1928) 02 AHC CK 0024
High Courts03 Feb 1928
Shaik Abdul Karim Vs Thakurdas Thakur and Others
Calcutta High Court · AIR 1928 Cal 844 : 113 Ind. Cas. 843
High Courts03 Feb 1928
Maffizuddin Bepari Vs Jelaluddin and Others
Calcutta High Court · AIR 1928 Cal 748 : 110 Ind. Cas. 448
High Courts03 Feb 1928
Bepin Behary Dey and Others Vs The Midnapore Zemindary Co., Ltd.
Calcutta High Court · 110 Ind. Cas. 444
High Courts03 Feb 1928Dismissed
Tilakram Chaudhuri Vs Kodumal Jethanand Wadhwa
Bombay High Court · AIR 1928 Bom 175 : (1928) 30 BOMLR 546 : 110 Ind. Cas. 727
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts03 Feb 1928
Richharam and Others Vs Pasupati Banerji and Others
Patna High Court · AIR 1928 Patna 471
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47
High Courts03 Feb 1928
Chairman, Purulia Municipality Vs Bishun Sao
Patna High Court · AIR 1928 Patna 193
Bihar and Orissa Municipal Act, 1922 — Section 263
High Courts03 Feb 1928
Chinta Sahu and Another Vs Mt. Budhan Sahun
Patna High Court · AIR 1928 Patna 232
Chotanagpur Tenancy Act, 1908 — Section 139, 139A, 46
High Courts03 Feb 1928
Anant Bharthi and Another Vs Sarup Singh
Allahabad High Court · AIR 1928 All 360(1)
High Courts03 Feb 1928
Pydah Venkatachalapathi Vs Guntur Cotton, Jute and Paper Mills Co. Ltd. and Another
Madras High Court · AIR 1929 Mad 353
High Courts03 Feb 1928
(Garapati) Bulliraju and Others Vs (Garapahi) Butchi Seetayyamma and Others
Madras High Court · AIR 1930 Mad 412
High Courts03 Feb 1928
(Kypreth) Moithiyan Kutti Vs (Natukandy) Puthiapurayil Mammali and Others
Madras High Court · AIR 1928 Mad 870 : 110 Ind. Cas. 480 : (1928) 28 LW 491
High Courts03 Feb 1928
Palaniyandi and Another, minors by their guardian Vellammal Vs Veyilamuthu Pillai and Others
Madras High Court · AIR 1929 Mad 93 : (1929) ILR (Mad) 6 : (1928) 28 LW 530 : (1928) 55 MLJ 579
High Courts03 Feb 1928
Kypreth Moithiyan Kutty Vs Natukandy Puthiapurayil Mammali and Others
Madras High Court · (1928) ILR (Mad) 574 : (1928) 55 MLJ 208
High Courts03 Feb 1928
Rao Bahadur Pydah Venkatachalapathi Vs The Guntur Cotton, Jute and Paper Mills, Co. Ltd. and Another The Guntur Cotton, Jute and Paper Mills Co. Ltd. Vs Lingamalluramachandra Rao and Another
Madras High Court · 115 Ind. Cas. 486
Contract Act, 1872 — Section 220Public Health Act, 1875 — Section 193
High Courts02 Feb 1928
Rengan, minor, by guardian Ramasami Aiyangar Vs Palaniyandi and Another, minors, by their brother and guardian Vellammal
Madras High Court · (1928) 28 LW 413 : (1929) 56 MLJ 66