High Courts13 Feb 1928
Al. A. Alagappa Chettiar Vs Vellachami Servai
Madras High Court · 112 Ind. Cas. 623
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,110 of 61,517
High Courts13 Feb 1928
Al. A. Algappa Chettiar Vs Vellachami Servai
Madras High Court · AIR 1928 Mad 981
High Courts13 Feb 1928
A. Gopala Pattar and Another Vs Parvathi Ammal and Others
Madras High Court · AIR 1929 Mad 47 : 117 Ind. Cas. 785
High Courts10 Feb 1928
Mahommad Husain Choudhury Vs Khana Kazi and Others
Calcutta High Court · 113 Ind. Cas. 570
Bengal Tenancy Act, 1885 — Section 147A, 29
High Courts10 Feb 1928
Satindra Nath Sen Gupta Vs Emperor
Calcutta High Court · AIR 1928 Cal 438
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144Evidence Act, 1872 — Section 11
High Courts10 Feb 1928
Bejoy Chand Mahatab Vs Gurupada Haldar and Others
Calcutta High Court · 117 Ind. Cas. 842
High Courts10 Feb 1928
Rajjab Ali and Others Vs Miajan and Others
Calcutta High Court · AIR 1928 Cal 830 : 110 Ind. Cas. 638
High Courts10 Feb 1928
Gyanji Pomaji Marwadi Vs Ningappa Marbasappa Arleshwar
Bombay High Court · AIR 1928 Bom 308 : (1928) 30 BOMLR 668 : (1928) ILR (Bom) 434
Limitation Act, 1908 — Section 5Registration Act, 1908 — Section 17(2)
High Courts10 Feb 1928
Gulabbhai Kanthadbhai Vs Sohangdasji Mohandasji
Bombay High Court · AIR 1928 Bom 183 : (1928) 30 BOMLR 535 : (1928) ILR (Bom) 431 : 110 Ind. Cas. 263
High Courts10 Feb 1928
Hari Janardhan Limaye Vs Krishnaji Balkrishna Bhate
Bombay High Court · AIR 1928 Bom 323 : (1928) 30 BOMLR 724 : 113 Ind. Cas. 515
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1908 — Section 14
High Courts10 Feb 1928Dismissed
Mohsin Raza Khan and Others Vs Haider Bakhsh
Allahabad High Court · AIR 1928 All 368 : (1928) ILR (All) 670
High Courts10 Feb 1928Dismissed
Bhawani Prasad and Others Vs Jai Jai Ram
Allahabad High Court · AIR 1928 All 414 : 114 Ind. Cas. 903
High Courts09 Feb 1928
Hemendra Nath Sen Vs Emperor
Calcutta High Court · AIR 1929 Cal 192 : 114 Ind. Cas. 800
Criminal Procedure Code, 1898 (CrPC) — Section 190aPenal Code, 1860 (IPC) — Section 420
High Courts09 Feb 1928
Taser Mondal Vs Prokash Chandra Mukherjee and Others
Calcutta High Court · AIR 1929 Cal 31
Cess Act, 1880 — Section 20(b)
High Courts09 Feb 1928Allowed
Aghore Nath Haldar Vs Chairman, Jangipur Municipality
Calcutta High Court · (1928) 02 CAL CK 0038
High Courts09 Feb 1928
Manir Ahamed Chowdhury Vs Jogesh Chandra Roy
Calcutta High Court · AIR 1929 Cal 195
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BPenal Code, 1860 (IPC) — Section 471
High Courts09 Feb 1928
Aghore Nath Haldar Vs Dwijapada Chatterjee
Calcutta High Court · AIR 1928 Cal 832
High Courts09 Feb 1928
Somar Singh and Others Vs Devanandan Prasad Singh and Others
Patna High Court · AIR 1928 Patna 581
Civil Procedure Code, 1908 (CPC) — Section 110Limitation Act, 1963 — Article 182 Schedule 1
High Courts09 Feb 1928
Ram Narain Gir Vs Gauri Shanker Lal and Others
Patna High Court · AIR 1928 Patna 274
Court Fees Act, 1870 — Section 17, 5