High Courts15 Feb 1928Dismissed
Kasanji Kuverji Vs The Surat Municipality
Bombay High Court · AIR 1928 Bom 247 : (1928) 30 BOMLR 673
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,109 of 61,517
High Courts15 Feb 1928
Kandaswamy Koundan Vs N.M.L. Subramanian Chettiar
Madras High Court · 113 Ind. Cas. 409
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts15 Feb 1928
The Public Prosecutor Vs Pedimonu Beary
Madras High Court · 114 Ind. Cas. 238
Criminal Procedure Code, 1898 (CrPC) — Section 183Penal Code, 1860 (IPC) — Section 407
High Courts15 Feb 1928
The Public Prosecutor Vs Podimonu Beary
Madras High Court · (1929) ILR (Mad) 61 : (1928) 28 LW 843 : (1928) 55 MLJ 499
Penal Code, 1860 (IPC) — Section 407
High Courts14 Feb 1928
A.M. Appavoo Chettiar Vs The South Indian Railway Company and Another
Madras High Court · AIR 1929 Mad 177 : (1928) 28 LW 591 : (1929) 56 MLJ 269
Contract Act, 1872 — Section 72
High Courts14 Feb 1928
Mahim Chandra Banikya Vs Sarafatulla and Others
Calcutta High Court · 114 Ind. Cas. 789
High Courts14 Feb 1928
Kanto Mohan Mullick and Others Vs Jadab Chandra Khara and Others
Calcutta High Court · AIR 1928 Cal 353
Bengal Tenancy Act, 1885 — Section 153Evidence Act, 1872 — Section 13
High Courts14 Feb 1928Allowed
Jijibhoy N. Surty Vs T.S. Chettyer
Bombay High Court · (1928) 30 BOMLR 842
Limitation Act, 1908 — Article 151, 12
High Courts14 Feb 1928Dismissed
Maganlal Harjibhai Vs Amichand Gulabji
Bombay High Court · AIR 1928 Bom 319 : (1928) 30 BOMLR 733 : (1928) ILR (Bom) 521
Contract Act, 1872 — Section 25(3)Limitation Act, 1908 — Section 19
High Courts14 Feb 1928
Maguni Padhan Vs Emperor
Patna High Court · AIR 1929 Patna 70
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 429
High Courts14 Feb 1928
Ali Zamin Vs Akbar Ali Khan and Others
Patna High Court · AIR 1928 Patna 532
Evidence Act, 1872 — Section 11
Privy Council14 Feb 1928
Jijibhoy N. Surty Vs T. S. Chettyar (a firm)
Privy Council · (1928) AIR(PC) 103
High Courts14 Feb 1928Dismissed
Mt. Deoki Vs Jwala Prasad
Allahabad High Court · (1928) 02 AHC CK 0013
High Courts14 Feb 1928Disposed Of
Alfred William Domingo Vs L.C. De''Souza
Allahabad High Court · AIR 1928 All 481 : (1928) ILR (All) 695
High Courts14 Feb 1928Dismissed
Kunj Behari Lal Vs Kunwar Jai Mal Singh
Allahabad High Court · AIR 1928 All 399 : (1928) ILR (All) 691
High Courts14 Feb 1928
A.M. Appavaoo Chettiar Vs The South Indian Railway Co. and Another
Madras High Court · 114 Ind. Cas. 358
Contract Act, 1872 — Section 72
High Courts13 Feb 1928Dismissed
Chhunna Mal Ram Nath Vs Mool Chand Ram Bhagat
Bombay High Court · (1928) 30 BOMLR 837
Contract Act, 1872 — Section 39
High Courts13 Feb 1928
Lachhmi Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 562 : 109 Ind. Cas. 503
Criminal Procedure Code, 1898 (CrPC) — Section 106, 141, 143Penal Code, 1860 (IPC) — Section 144
High Courts13 Feb 1928
Srimati Sabitri Thakurain Vs Suraj Mohan Thakur and Others
Patna High Court · AIR 1929 Patna 101 : 115 Ind. Cas. 240
Privy Council13 Feb 1928
Firm Chhunna Mal-Ram Nath Vs Firm Mool Chand-Ram Bhagat
Privy Council · (1928) AIR(PC) 99