High Courts16 Feb 1928
Tata Iron and Steel Co. Ltd. Vs Radha Moni Dasi and Others
Calcutta High Court · AIR 1928 Cal 826 : 110 Ind. Cas. 644
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,108 of 61,517
High Courts16 Feb 1928
Sasi Mohan Saha and Others Vs Hari Nath Saha
Calcutta High Court · AIR 1928 Cal 459 : 110 Ind. Cas. 60
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11, 43
High Courts16 Feb 1928
Sarat Chandra Deb and Others Vs Dharani Mohan Roy
Calcutta High Court · AIR 1928 Cal 508 : 113 Ind. Cas. 240
Cess Act, 1880 — Section 17
High Courts16 Feb 1928
Deb Narain Bhakat and Others Vs Raja Jagadish Chandra Deo Dhabal Deb
Calcutta High Court · 110 Ind. Cas. 395
High Courts16 Feb 1928
Shriram and Mahadeo a firm of merchants Vs Mukh Ram Agarwala
Calcutta High Court · 110 Ind. Cas. 432
High Courts16 Feb 1928
Radha Kanta Dass Vs Baerlein Bros. Ltd.
Calcutta High Court · AIR 1929 Cal 97 : 117 Ind. Cas. 540
Arbitration Act, 1940 — Section 19
High Courts16 Feb 1928Allowed
The Master of the British Steamship "Singleton Abbey." Vs The Master of the Italian Steamship "Sara."
Bombay High Court · (1928) 30 BOMLR 833
High Courts16 Feb 1928Dismissed
Supdu Daulatsing Daji Patil Vs Sakharam Ramji
Bombay High Court · (1928) 30 BOMLR 537 : (1928) ILR (Bom) 441
Limitation Act, 1877 — Section 8Limitation Act, 1908 — Section 5
High Courts16 Feb 1928
Deonandan Dusadh Vs Emperor
Patna High Court · AIR 1928 Patna 491 : 111 Ind. Cas. 118
Criminal Procedure Code, 1898 (CrPC) — Section 46Evidence Act, 1872 — Section 24, 25, 26, 27, 47
High Courts16 Feb 1928
Khub Lal Singh Vs Daroga Singh and Others
Patna High Court · AIR 1928 Patna 428
High Courts16 Feb 1928
Somar Sao Halwai Vs Balchand Goala and Another
Patna High Court · AIR 1928 Patna 451(2) : 109 Ind. Cas. 46
Presidency Small Cause Courts Act, 1882 — Section 16
Privy Council16 Feb 1928
Master of the British Steamship "Singleton Abbey" Vs Master of the Italian Steamship ''Sara''
Privy Council · (1928) AIR(PC) 122
High Courts16 Feb 1928Dismissed
Jang Bahadur Singh Vs Emperor
Allahabad High Court · AIR 1928 All 342 : 114 Ind. Cas. 189
High Courts16 Feb 1928
Vemulapalli Krishnayya and Another Vs Katragadda Ramayya and Another
Madras High Court · 110 Ind. Cas. 310
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 11, 35
High Courts16 Feb 1928
Vemulapatti Krishnayya and Another Vs Katraqadda Ramayya and Another
Madras High Court · AIR 1928 Mad 590
High Courts15 Feb 1928
Thiagaraja Mudali and Another Vs V.N. Kothandapani Mudaliar
Madras High Court · AIR 1928 Mad 980(1) : 113 Ind. Cas. 238
High Courts15 Feb 1928
Kisanlal Ratanlal Daphtary Vs Janmejaya Chhabildas and Others
Bombay High Court · AIR 1928 Bom 457 : 118 Ind. Cas. 244
Bombay Land Revenue Code, 1879 — Section 48
High Courts15 Feb 1928
Makhan Lal Modak Vs Bejoy Gopal Nundy and Others
Calcutta High Court · AIR 1928 Cal 892 : 114 Ind. Cas. 481
Bengal Tenancy Act, 1885 — Section 167
High Courts15 Feb 1928
Madhab Chandra Mandal and Others Vs Tilottama Dasi and Others
Calcutta High Court · AIR 1928 Cal 751 : 110 Ind. Cas. 445
Bengal Tenancy Act, 1885 — Section 103B
High Courts15 Feb 1928
Kanta Mohan Mullik and Others Vs Gopi Nath Santra and Others
Calcutta High Court · AIR 1928 Cal 355