High Courts20 Feb 1928
Keramat Ali Vs Emperor
Calcutta High Court · AIR 1928 Cal 862 : 113 Ind. Cas. 842
Criminal Procedure Code, 1898 (CrPC) — Section 476
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,107 of 61,517
High Courts20 Feb 1928
Rm. Ar. Ar. Rm. Arunachala Chettiar and Another Vs Virappa Chettiar and Others
Madras High Court · AIR 1928 Mad 800
High Courts20 Feb 1928
Venkatapathi Nayakar through his mother and next friend Suppammal Vs Pappia Nayakar and Another
Madras High Court · AIR 1928 Mad 788 : (1928) ILR (Mad) 824 : 113 Ind. Cas. 158 : (1928) 28 LW 228 : (1928) 55 MLJ 489
High Courts17 Feb 1928
In Re: T.S. Rambadra Odayar
Madras High Court · 112 Ind. Cas. 563
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts17 Feb 1928
Rameswar Prosad Kessur Prosad Vs Ramapada Ghose and Sons
Calcutta High Court · AIR 1929 Cal 63
Presidency Small Cause Courts Act, 1882 — Section 22
High Courts17 Feb 1928
Muktaram Rakhit and Others Vs Gomasta Mahato and Others
Calcutta High Court · AIR 1928 Cal 654
High Courts17 Feb 1928
Payari Mohan Mahajan and Others Vs Siddique Ahmed and Others
Calcutta High Court · AIR 1928 Cal 531a : 117 Ind. Cas. 675
Bengal Tenancy Act, 1885 — Section 85
High Courts17 Feb 1928
Rameswar Prosad Kessur Prosad Vs Bamapada Ghose and Sons
Calcutta High Court · 115 Ind. Cas. 85
Presidency Small Cause Courts Act, 1882 — Section 22
High Courts17 Feb 1928Allowed
Panchu Mandal and Others Vs The Emperor
Calcutta High Court · (1928) 02 CAL CK 0003
High Courts17 Feb 1928Dismissed
Ishram Govinda Patil Vs Trimbak Ganpat
Bombay High Court · AIR 1928 Bom 264 : (1928) 30 BOMLR 675
Limitation Act, 1908 — Section 19
High Courts17 Feb 1928
Satta Narain Choudhury Vs Mahadeo Prasad Sahu
Patna High Court · 123 Ind. Cas. 794
High Courts17 Feb 1928
Satya Narayan Chowdhury Vs Mahadeo Prasad Sahu
Patna High Court · AIR 1929 Patna 395
High Courts17 Feb 1928Disposed Of
Suraj Prasad and Another Vs Bachhraj and Others
Allahabad High Court · (1928) 02 AHC CK 0027
High Courts17 Feb 1928Dismissed
Chhedi Ram Vs Gokul Chand and Another
Allahabad High Court · (1928) 02 AHC CK 0009
High Courts17 Feb 1928
Subramanya Iyer Vs Swaminatha Chettiar and Another
Madras High Court · 114 Ind. Cas. 545 : (1928) 28 LW 885
Civil Procedure Code, 1908 (CPC) — Section 150Evidence Act, 1872 — Section 44
High Courts17 Feb 1928
Subramanya Ayyar Vs Swaminatha Chettiar and Another
Madras High Court · AIR 1928 Mad 746
High Courts17 Feb 1928
N. Muniswami Mudaliar Vs R. Rajagopala Mudaliar
Madras High Court · (1928) 28 LW 367 : (1928) 54 MLJ 644
High Courts17 Feb 1928
N. Munisami Mudalar Vs T. Rajagopala Mudaliar
Madras High Court · 110 Ind. Cas. 763
High Courts16 Feb 1928
Deb Narayan Bhakat and Others Vs Jagadish Chandra Deo Dhabal Deb
Calcutta High Court · AIR 1928 Cal 684
Bengal Tenancy Act, 1885 — Section 105