High Courts23 Feb 1928Allowed
Anant Krishna Modak Vs Sarasvatibai Padmanabh Shetti
Bombay High Court · AIR 1928 Bom 316 : (1928) 30 BOMLR 709
Evidence Act, 1872 — Section 92
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,106 of 61,517
High Courts23 Feb 1928
Emperor Vs Rama Deoji
Bombay High Court · AIR 1928 Bom 231 : (1928) 30 BOMLR 636
Criminal Procedure Code, 1898 (CrPC) — Section 235(1)Motor Vehicles Act, 1988 — Section 16
High Courts23 Feb 1928
Mt. Saraswati Bahuria Vs Suraj Narain Chaudhuri
Patna High Court · AIR 1928 Patna 278
High Courts23 Feb 1928Dismissed
In Re: Govind Prasad
Allahabad High Court · AIR 1928 All 709 : (1928) ILR (All) 709
Guardians and Wards Act, 1890 — Section 29, 3
High Courts23 Feb 1928
Ponnusami Chettiar Vs Kaliaperumal Naicker
Madras High Court · AIR 1929 Mad 480 : 113 Ind. Cas. 550
Provincial Insolvency Act, 1920 — Section 25
High Courts22 Feb 1928
K. S. Bonnerjee, Official Receiver Vs Kamdar Ali and Others
Calcutta High Court · 117 Ind. Cas. 848
High Courts22 Feb 1928
Shankar Nana Patil Vs Jagannath Mathuralal Bhat
Bombay High Court · AIR 1928 Bom 265 : (1928) 30 BOMLR 741
Evidence Act, 1872 — Section 116
High Courts22 Feb 1928
Mita Dusadh and Others Vs Anup Mahto
Patna High Court · AIR 1928 Patna 603 : 109 Ind. Cas. 287
Bengal Tenancy Act, 1885 — Section 181, 49(b), 5(3)
High Courts22 Feb 1928
Rani Bhuneshwari Kuer Vs Numeshwar Singh and Others
Patna High Court · AIR 1928 Patna 353(1)
High Courts22 Feb 1928
Emperor Vs Deo Narain Mullick
Patna High Court · AIR 1928 Patna 551 : 109 Ind. Cas. 804
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 207, 408, 477A
High Courts22 Feb 1928
Habib Khan and Others Vs Emperor
Patna High Court · AIR 1928 Patna 634
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts22 Feb 1928
Krishna Prasad Singh and Another Vs Emperor
Patna High Court · AIR 1928 Patna 370
Chotanagpur Tenancy Act, 1908 — Section 63Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts21 Feb 1928
Dwijapada Haldar and Another Vs Emperor
Calcutta High Court · AIR 1928 Cal 401
High Courts21 Feb 1928Dismissed
Musa Miya Muhamad Shaffi Vs Kadar Bax Khaj Bax
Bombay High Court · (1928) 30 BOMLR 766 : (1928) ILR (Bom) 316
Transfer of Property Act, 1882 — Section 129
High Courts21 Feb 1928
Baiju Lal Marwari and Another Vs Narayan Hemram and Others
Patna High Court · 109 Ind. Cas. 261
Sonthal Pergunnahs Settlement Regulation, 1872 — Section 27
Privy Council21 Feb 1928
Mt. Hussain Bibi Vs Sayad Nur Hussain Shah and others
Privy Council · (1928) AIR(PC) 106
Privy Council21 Feb 1928
Musa Miya walad Mahammad Shaffi and another Vs Kadar Bax walad Khaj Bax and another
Privy Council · (1928) AIR(PC) 108
High Courts21 Feb 1928Dismissed
Dhanpat Rai Vs Pooran and Others
Allahabad High Court · AIR 1928 All 352
High Courts21 Feb 1928
Vaclamudi Bhimayya and Others Vs Putcha Lakshminarayana
Madras High Court · 110 Ind. Cas. 672
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts21 Feb 1928
(Vadlamudi) Bhimayya and Others Vs (Putcha) Lakshminarayana
Madras High Court · AIR 1928 Mad 820