High Courts27 Feb 1928Disposed Of
Shubrati and Another Vs Shamsuddin
Allahabad High Court · (1928) 02 AHC CK 0021
JUDGMENT DATABASE
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12,30,331 judgments in All Courts · page 59,105 of 61,517
High Courts27 Feb 1928Disposed Of
Ram Das Vs Ganga Ram and Another
Allahabad High Court · AIR 1928 All 333
High Courts27 Feb 1928
Rahim Ali and Others Vs Yehia Khan and Others
Allahabad High Court · AIR 1928 All 402(1) : 114 Ind. Cas. 910
High Courts27 Feb 1928Allowed
Ram Saran Das and Another Vs Chhote Lal and Others
Allahabad High Court · AIR 1928 All 668 : 110 Ind. Cas. 365
High Courts27 Feb 1928
Ramachandra Dikshidar and Others Vs Narayanaswami Reddiar
Madras High Court · (1928) ILR (Mad) 810 : (1928) 28 LW 554 : (1928) 55 MLJ 326
Transfer of Property Act, 1882 — Section 101, 95
High Courts26 Feb 1928
Mt. Fatima Khatun Vs Fazlal Karim Mea
Calcutta High Court · AIR 1928 Cal 303 : 110 Ind. Cas. 52
Majority Act, 1875 — Section 2
High Courts24 Feb 1928
Karali Prosad Dutta and Another Vs E.I. Ry. Co.
Calcutta High Court · AIR 1928 Cal 498
Evidence Act, 1872 — Section 60, 67
High Courts24 Feb 1928
E.I. Ry. Co. and Another Vs Shewbux Roy Ghanshyamdas
Calcutta High Court · AIR 1928 Cal 491
Railways Act, 1890 — Section 72(2)
High Courts24 Feb 1928
Akhoy Kumar Ghose Vs Corporation of Calcutta
Calcutta High Court · AIR 1928 Cal 320 : 114 Ind. Cas. 139
Calcutta Municipal Act, 1923 — Section 406, 488
High Courts24 Feb 1928
Begraj Gadhuram Vs E.I. Ry. Co. and Another
Calcutta High Court · AIR 1928 Cal 697
Railways Act, 1890 — Section 77
High Courts24 Feb 1928Dismissed
Krishnarao Ambadas Pimpladkar Vs Krishnarao Raghunath Palekar
Bombay High Court · AIR 1928 Bom 245 : (1928) 30 BOMLR 679 : (1928) ILR (Bom) 444
Civil Procedure Code, 1882 — Section 287Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Feb 1928
Raja Babu Vs Babu Gauri Lal and Others
Patna High Court · AIR 1928 Patna 535 : 109 Ind. Cas. 895
SUITS VALUATION ACT, 1887 — Section 8
High Courts24 Feb 1928
Jagat Narain Lall and Another Vs Emperor
Patna High Court · AIR 1928 Patna 649
Penal Code, 1860 (IPC) — Section 292Press Act, 1910 — Section 5
Privy Council24 Feb 1928
Universal Negro Improvement Association, Inc., and others Vs Ann Rebecca Morter
Privy Council · (1928) AIR(PC) 119
High Courts24 Feb 1928Dismissed
Mamraj and Others Vs Murki
Allahabad High Court · 114 Ind. Cas. 904
North Western Provinces Tenancy Act, 1901 — Section 201(3)North Western Provinces Tenancy Act, 1901 — Section 201(3)North Western Provinces Tenancy Act, 1901 — Section 201(3)
High Courts24 Feb 1928Dismissed
Beni Madho and Others Vs Shambhu Nath and Another
Allahabad High Court · AIR 1929 All 196 : 114 Ind. Cas. 908
High Courts24 Feb 1928Dismissed
Emperor Vs Kurwa
Allahabad High Court · AIR 1928 All 357 : 113 Ind. Cas. 282
High Courts24 Feb 1928
Sibt Ahmad and Another Vs Amina Khatoon
Allahabad High Court · AIR 1929 All 18 : (1928) ILR (All) 733 : 113 Ind. Cas. 434
High Courts23 Feb 1928
M. Mujibar Rahaman Vs Isub Surati
Calcutta High Court · AIR 1928 Cal 546
Evidence Act, 1872 — Section 116
High Courts23 Feb 1928
Anna Nana Khot Vs Gojra Dnyanu Kavale
Bombay High Court · AIR 1928 Bom 333 : (1928) 30 BOMLR 867 : 114 Ind. Cas. 390