High Courts29 Feb 1928
Ramasray Ahir and Others Vs Emperor
Patna High Court · AIR 1928 Patna 454
Penal Code, 1860 (IPC) — Section 147, 353
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,104 of 61,517
High Courts29 Feb 1928
Deonarayan Singh and Others Vs Dwarka Prasad Singh and Others
Patna High Court · 109 Ind. Cas. 136
Evidence Act, 1872 — Section 32, 34
High Courts29 Feb 1928Allowed
Koka Ram Vs Salig and Others
Allahabad High Court · (1928) 02 AHC CK 0020
High Courts29 Feb 1928
Vasudeva Shanabhag Vs Damodhara Shanabhag
Madras High Court · 110 Ind. Cas. 113
Madras Village Courts Act, 1889 — Section 73
High Courts29 Feb 1928
A. Maralinga Kudumban and Others Vs Theetharappa Mudaliar
Madras High Court · 115 Ind. Cas. 345
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts28 Feb 1928
Thubati Venkatakrishnayya and Another Vs Vajrala China Veerareddi and Others
Madras High Court · AIR 1928 Mad 1144
High Courts28 Feb 1928
In Re: Amirthalinga Thevan
Madras High Court · AIR 1928 Mad 986 : (1928) 28 LW 634
High Courts28 Feb 1928
Bama Charan Das Vs Gadadhar Das
Calcutta High Court · AIR 1929 Cal 322 : 121 Ind. Cas. 675
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts28 Feb 1928
The South British Insurancse Co. Ltd. Vs J.R. Stenson
Bombay High Court · AIR 1928 Bom 260 : (1928) 30 BOMLR 745 : (1928) ILR (Bom) 532
Contract Act, 1872 — Section 7
High Courts28 Feb 1928
Purnendu Narain Singh Vs Makhan Lal Marwari and Others
Patna High Court · AIR 1928 Patna 457
Encumbered Estates Act, 1934 — Section 3
High Courts28 Feb 1928Dismissed
Musammat Sheokali Vs Gauri Rai
Allahabad High Court · 114 Ind. Cas. 911
North Western Provinces Tenancy Act, 1901 — Section 177(e)North Western Provinces Tenancy Act, 1901 — Section 177(e)North Western Provinces Tenancy Act, 1901 — Section 177(e)
High Courts28 Feb 1928
Ram Saran and Another Vs Abdul Ghaffar and Another
Allahabad High Court · AIR 1928 All 378 : (1928) ILR (All) 742 : 114 Ind. Cas. 38
High Courts28 Feb 1928
Amirthalinga Thevan Vs Arumuga Ambalagaram and Others
Madras High Court · 112 Ind. Cas. 553
Limitation Act, 1963 — Article 126
High Courts27 Feb 1928
A.R.M. Karuppan Chettiar and Another Vs Venkata Perumal and Others
Madras High Court · AIR 1929 Mad 465
Transfer of Property Act, 1882 — Section 89
High Courts27 Feb 1928
A.R.M. Karappan Chettiar and Another Vs Raja Kumara Venkata Perumal Raja Bahadur Yaru and Others
Madras High Court · 116 Ind. Cas. 841
Transfer of Property Act, 1882 — Section 89
High Courts27 Feb 1928Allowed
Gopendra Krishna Saha and Others Vs Mati Lal Agarwalla
Calcutta High Court · (1928) 02 CAL CK 0037
High Courts27 Feb 1928
Kasi Nath Ghosh and Another Vs Himmat Ali Chaudhury and Others
Calcutta High Court · AIR 1928 Cal 720 : 117 Ind. Cas. 557
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts27 Feb 1928
Tarak Nath Saha and Others Vs Moti Lal Agarwala and Others
Calcutta High Court · AIR 1928 Cal 559 : 117 Ind. Cas. 677
High Courts27 Feb 1928
Emperor Vs Binda Ahir
Patna High Court · AIR 1928 Patna 466
Criminal Procedure Code, 1898 (CrPC) — Section 75(2)
High Courts27 Feb 1928
Janki Ram and Others Vs Saukhi Panjara and Another
Patna High Court · AIR 1928 Patna 268