Privy Council12 Mar 1928
Banking Service Corporation, Ltd. (Brooks Securities, Ltd.) Vs Toronto Finance Corporation, Ltd. and another
Privy Council · (1928) AIR(PC) 143
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,102 of 61,517
High Courts12 Mar 1928Dismissed
Jai Devi Kunwar Vs Kalyan Singh and Others
Allahabad High Court · (1928) 03 AHC CK 0010
High Courts12 Mar 1928
Official Assignee of Madras Vs G. Ramanujayya
Madras High Court · AIR 1928 Mad 856 : (1928) 28 LW 408
High Courts12 Mar 1928
R.K. Abdul Rahim Sahib and Co. and The Official Assignee of Madras Vs G. Ramanujiah
Madras High Court · 110 Ind. Cas. 606 : (1928) 54 MLJ 715
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6Provincial Insolvency Act, 1920 — Section 36
High Courts12 Mar 1928
Beas Singh and Others Vs Baldeo Pathak and Others
Madras High Court · 109 Ind. Cas. 609
High Courts09 Mar 1928
Manab Shaikh Vs Mahammad Golam Nabi and Others
Calcutta High Court · AIR 1928 Cal 488 : 113 Ind. Cas. 32
High Courts09 Mar 1928Allowed
Inspector Singh and Another Vs Kharak Singh and Others
Allahabad High Court · (1928) 03 AHC CK 0016
High Courts09 Mar 1928Dismissed
Sohan Bibi Vs Baijnath Das and Others
Allahabad High Court · (1928) 03 AHC CK 0012
High Courts08 Mar 1928
Narayan Chandra Borah Vs Emperor
Calcutta High Court · AIR 1928 Cal 324
Opium Act, 1878 — Section 9(c)(f)
High Courts08 Mar 1928Dismissed
Moro Kashinath Joshi Vs Ganesh Hari Bagul
Bombay High Court · AIR 1928 Bom 243 : (1928) 30 BOMLR 683 : (1928) ILR (Bom) 453
Specific Relief Act, 1877 — Section 29
High Courts08 Mar 1928Dismissed
Ajodhya Prasad Vs Rikhnath
Allahabad High Court · (1928) ILR (All) 764 : 114 Ind. Cas. 190
Paper Currency Act, 1923 — Section 25
High Courts08 Mar 1928
Peria Muniyan and Another Vs Peria Payyan alias Muniyan and Others
Madras High Court · 110 Ind. Cas. 702
High Courts08 Mar 1928
(Peria) Muniyan and Another Vs (Peria) Payyan and Others
Madras High Court · AIR 1928 Mad 854
High Courts07 Mar 1928
Garao Sangma Vs Rangji Mechik
Calcutta High Court · AIR 1929 Cal 276 : 117 Ind. Cas. 837
Divorce Act, 1869 — Section 50
High Courts06 Mar 1928
(Kosuri) Gopalacharyulu and Another Vs Gadde Lakshminarayana and Others
Madras High Court · AIR 1929 Mad 87 : 114 Ind. Cas. 650
High Courts05 Mar 1928
Poruri Viswanadham and Another Vs Pendela Narayana Doss and Another
Madras High Court · 112 Ind. Cas. 22
Limitation Act, 1963 — Article 120
High Courts05 Mar 1928
(Peruri) Viswanadham and Another Vs (Pendela) Narayana Dass and Another
Madras High Court · AIR 1928 Mad 837 : (1928) 28 LW 224
High Courts02 Mar 1928
Daulat Ali Molla Vs Hedail Molla and Others
Calcutta High Court · AIR 1928 Cal 703 : 117 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 146