High Courts19 Mar 1928
(Kanchumarthi) Latchayya and Another Vs (Kuntamukkala) Suryaprakasa Rao
Madras High Court · AIR 1928 Mad 1165
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,100 of 61,517
High Courts19 Mar 1928
Avadau Ammal (dead) through her legal representative Sundayee Ammal Vs Krishna Chetti
Madras High Court · 110 Ind. Cas. 662
High Courts19 Mar 1928
Giribala Dasi Vs Kedar Nath Naskar
Calcutta High Court · AIR 1929 Cal 454 : 117 Ind. Cas. 534
Bengal Tenancy Act, 1885 — Section 12, 149(3)
High Courts19 Mar 1928Disposed Of
Somwar Gir Vs Goswami Mayanand Gir and Another
Allahabad High Court · (1928) 03 AHC CK 0017
High Courts19 Mar 1928
Sri Sri Sri Pattarani Purnachendra Mala Jamna Devi Morima Garu Vs The President Taluk Board
Madras High Court · 113 Ind. Cas. 560
Madras Local Boards Act, 1920 — Section 228(2)
High Courts19 Mar 1928
Narasimhalu Naidu Vs Naina Pillai and Another
Madras High Court · AIR 1929 Mad 7
High Courts19 Mar 1928
Avadai Ammal (died) her legal representative is Sundayee Ammal Vs Krishnan Chetti
Madras High Court · AIR 1928 Mad 772 : (1928) ILR (Mad) 858 : (1928) 28 LW 351 : (1928) 55 MLJ 497
High Courts17 Mar 1928Dismissed
Dinkar Raoji Sinkar Vs Anant Ganesh Sagwekar
Bombay High Court · AIR 1928 Bom 349 : (1928) 30 BOMLR 902 : 113 Ind. Cas. 155
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts17 Mar 1928
Murat Singh Vs Pheku Singh
Patna High Court · AIR 1928 Patna 587
Transfer of Property Act, 1882 — Section 100, 6
High Courts17 Mar 1928Dismissed
Bhagwati Prasad Singh Vs Hari Har Prasad Singh and Others
Allahabad High Court · AIR 1928 All 511
High Courts16 Mar 1928
Haripada Datta Vs Sashi Bhusan Basu
Calcutta High Court · AIR 1928 Cal 668 : 114 Ind. Cas. 792
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, 48
High Courts16 Mar 1928
Emperor Vs Fakira Mahanti
Patna High Court · AIR 1928 Patna 567(1)
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts16 Mar 1928
Wazir Kunjra Vs Emperor
Patna High Court · AIR 1929 Patna 139 : 116 Ind. Cas. 768
Criminal Procedure Code, 1898 (CrPC) — Section 326, 417, 438, 439Penal Code, 1860 (IPC) — Section 148, 326
High Courts15 Mar 1928
Ramkisan Singh Vs Mahammad Abdul Sattar
Bombay High Court · (1928) 30 BOMLR 852
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4(2)
Privy Council15 Mar 1928
Motilal and another Vs Thakur Ujiar Singh and another
Privy Council · (1928) AIR(PC) 137
Privy Council15 Mar 1928
Ramkissen Singh and others Vs Mohammad Abdul Sattar and others
Privy Council · (1928) AIR(PC) 165
High Courts15 Mar 1928Dismissed
Muniran Bibi Vs Amjad Ali Shah
Allahabad High Court · 114 Ind. Cas. 192
High Courts15 Mar 1928Allowed
Sewak and Another Vs Emperor
Allahabad High Court · AIR 1928 All 417(1) : 113 Ind. Cas. 721
High Courts15 Mar 1928Dismissed
Mahadeo Singh and Others Vs Talib Ali and Others
Allahabad High Court · (1928) 03 AHC CK 0011