High Courts26 Mar 1928
In Re: Harmukhrai Dulichand
Calcutta High Court · AIR 1928 Cal 587 : 114 Ind. Cas. 90
Income Tax Act, 1922 — Section 66
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,098 of 61,517
High Courts26 Mar 1928Allowed
The Mercantile Bank of India Limited Vs F.M. Caeiro
Bombay High Court · AIR 1928 Bom 434(1) : (1928) 30 BOMLR 1222 : (1928) ILR (Bom) 807
Bombay Port Trust Act, 1879 — Section 39, 42
High Courts26 Mar 1928
Chandra Dip Rai and Others Vs Ramanand Thakur and Others
Patna High Court · AIR 1928 Patna 653
High Courts26 Mar 1928Disposed Of
Nanak Chand Singh Vs Khubi and Others
Allahabad High Court · (1928) 03 AHC CK 0022
High Courts26 Mar 1928
Manak Chand Singh Vs Khubi and Others
Allahabad High Court · (1928) 03 AHC CK 0004
High Courts26 Mar 1928
Official Assignee of Madras Vs Ranganayaki Ammal and Another
Madras High Court · AIR 1928 Mad 784
High Courts26 Mar 1928
In Re: M. Venkataratnam Naidu The Official Assignee of Madras
Madras High Court · (1928) 55 MLJ 38
High Courts26 Mar 1928
Tallamraju Venkatasubba Rao Vs President, Taluk Board and Another
Madras High Court · (1929) 29 LW 517 : (1929) 56 MLJ 110
Madras Local Boards Act, 1884 — Section 21
High Courts23 Mar 1928
Nanduru Sobhanadracharyulu and Others Vs Nanduru Venkata Narasimhacharyulu
Madras High Court · AIR 1928 Mad 1062 : 113 Ind. Cas. 552
High Courts23 Mar 1928
President, Union Board of Thiruvettiyore Vs Atchu Achary
Madras High Court · 111 Ind. Cas. 855 : (1928) 28 LW 503
Madras Local Boards Act, 1884 — Section 141, 214
High Courts23 Mar 1928Dismissed
Maharaja Bahadur Kesho Prashad Singh Vs Madho Prashad Singh
Bombay High Court · (1928) 30 BOMLR 1372
High Courts23 Mar 1928Dismissed
Gulabbhai Ranchhodbhai Vs Bhagvan Kesur
Bombay High Court · AIR 1928 Bom 377 : (1928) 30 BOMLR 980 : 114 Ind. Cas. 266
Privy Council23 Mar 1928
(Maharajah Bahadur) Kesho Prosad Singh Vs Madho Prosad Singh and others
Privy Council · (1928) AIR(PC) 165(1)
Privy Council23 Mar 1928
Maharajah Bahadur Kesho Prosad Singh Vs Madho Prosad Singh and others
Privy Council · (1928) AIR(PC) 165
High Courts22 Mar 1928
Kali Kumar Das Vs Nawabali Dhali
Calcutta High Court · AIR 1929 Cal 160
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 403
Privy Council22 Mar 1928
Kumar Kamakhya Narayan Singh Vs Ram Raksha Singh and others
Privy Council · (1928) AIR(PC) 146
High Courts22 Mar 1928Allowed
Churamani Chaturvedi Vs Emperor
Allahabad High Court · AIR 1928 All 402 : 110 Ind. Cas. 215
High Courts22 Mar 1928Dismissed
Kishori Lal and Another Vs King-Emperor
Allahabad High Court · AIR 1928 All 546
Criminal Procedure Code, 1898 (CrPC) — Section 528(2)
High Courts22 Mar 1928
Harjan Vs Emperor
Allahabad High Court · AIR 1928 All 551
Criminal Tribes Act, 1911 — Section 23Penal Code, 1860 (IPC) — Section 457