High Courts03 Apr 1928
Dhooli Atchayya and Another Vs Dhooli Peddenti and Others
Madras High Court · AIR 1928 Mad 983
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,096 of 61,517
High Courts03 Apr 1928
G.R. Adikesavalu Naidu Vs C.S.B. Lakshmana Ayyar and Others
Madras High Court · AIR 1929 Mad 204
High Courts03 Apr 1928
Chegamull Suganmull Sowcar Vs V. Govindaswami Chetty and Others
Madras High Court · AIR 1928 Mad 972
High Courts03 Apr 1928
The Official Receiver Vs Ramachandrappa by next friend Bala Nagamma and Others
Madras High Court · AIR 1929 Mad 166 : (1929) ILR (Mad) 246 : 114 Ind. Cas. 345 : (1928) 28 LW 603 : (1928) 55 MLJ 721
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts02 Apr 1928Disposed Of
Anrudh Kumar and Another Vs Lachhmi Chand
Allahabad High Court · AIR 1928 All 500 : (1928) ILR (All) 818
High Courts30 Mar 1928
Vattam-Ramakrishnayya Vs Vattini Satyanarayana and Others
Madras High Court · AIR 1929 Mad 291
High Courts30 Mar 1928
Ahmad Hassan Vs Hassan Mahomed Malek
Bombay High Court · (1928) ILR (Bom) 693 : 112 Ind. Cas. 459
Contract Act, 1872 — Section 23Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts30 Mar 1928
Mohun Lal Kundu Vs Nanibala Dabee and Others
Calcutta High Court · AIR 1929 Cal 207
Transfer of Property Act, 1882 — Section 91
High Courts30 Mar 1928
Mohunlal Kundu Vs Nanibala Dabee and Others
Calcutta High Court · 118 Ind. Cas. 887
Transfer of Property Act, 1882 — Section 91
High Courts30 Mar 1928
Narayan Hari Tarkunde Vs Yeshwant Raoji Naik Dattatraya Ramchandra Alias D.R. Gokarn and Another Vs Annappa Pandurang Kokatnur Annappa Pandurang Kokatnur Vs Dattatraya Ramchandra Alias D.R. Gokarn and Another
Bombay High Court · (1928) ILR (Bom) 832
Bombay District Municipal Act, 1901 — Section 167Bombay District Police Act, 1890 — Section 21, 51, 51(1), 54(1), 57Bombay General Clauses Act, 1904 — Section 27, 3(20)
High Courts30 Mar 1928Allowed
Ahmed Hassan Vs Hassan Mahomed Malek
Bombay High Court · AIR 1928 Bom 305 : (1928) 30 BOMLR 885
Contract Act, 1872 — Section 23
High Courts30 Mar 1928
Vattam Ramakrishnayya Vs Vattini Satyanarayana and Others Vattem Gopalakrishnayya Vs Vatteru Ramakrishnayya and Another
Madras High Court · 116 Ind. Cas. 137(1)
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Mar 1928
K.M. Moideen Pillai Sahib Vs M.O. Umar Uduman Tharaganar
Madras High Court · AIR 1929 Mad 391 : 113 Ind. Cas. 548
High Courts29 Mar 1928
Jyoti Prosad Singha Deo Bahadur Vs Jogendra Ram Roy and Others
Calcutta High Court · AIR 1928 Cal 878
High Courts29 Mar 1928
Jugal Kishore Debi and Another Vs Deva Prasanna Mukherji and Another
Patna High Court · AIR 1928 Patna 321
High Courts28 Mar 1928
Ajgar Shaik and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 700
Penal Code, 1860 (IPC) — Section 326, 447
High Courts28 Mar 1928Dismissed
Bai Chanchal Vs Chimanlal Chunilal
Bombay High Court · AIR 1928 Bom 238 : (1928) 30 BOMLR 685
High Courts28 Mar 1928
Emperor Vs Nurudin Sheikh Adam
Bombay High Court · (1928) 30 BOMLR 954
Criminal Procedure Code, 1898 (CrPC) — Section 264