High Courts10 Apr 1928
Ram Narain and Another Vs Mt. Nandrani Kunwar and Others
Allahabad High Court · AIR 1929 All 128 : (1928) ILR (All) 823 : 114 Ind. Cas. 868
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,095 of 61,517
High Courts05 Apr 1928
Emperor Vs Lakshman Naran
Bombay High Court · AIR 1928 Bom 348 : (1928) 30 BOMLR 952
Criminal Procedure Code, 1898 (CrPC) — Section 439(1)Reformatory Schools Act, 1897 — Section 8
High Courts05 Apr 1928Disposed Of
Ghafoor Khan and Others Vs Emperor
Allahabad High Court · AIR 1928 All 334 : 118 Ind. Cas. 524
High Courts05 Apr 1928
The President of the Union Board Pothanur Vs Ramasubba Ayyar and Another
Madras High Court · 114 Ind. Cas. 824
Madras Local Boards Act, 1920 — Section 193
High Courts04 Apr 1928
Lachira Vs Rameswar Singh and Others
Calcutta High Court · AIR 1930 Cal 781
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)(e)
High Courts04 Apr 1928
In Re: Vithaldas Bhurabhai
Bombay High Court · 112 Ind. Cas. 475
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts04 Apr 1928Dismissed
In Re Vithaldas Bhurabhai
Bombay High Court · AIR 1928 Bom 347 : (1928) 30 BOMLR 957 : (1928) ILR (Bom) 768
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts04 Apr 1928
In Re: Bai Manek; In Re: Chimanlal Somchand Shah
Bombay High Court · AIR 1928 Bom 418 : (1928) 30 BOMLR 958 : (1928) ILR (Bom) 763
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts04 Apr 1928
S.N. Subramanian Chettiar Vs Ramanathan Chettiar
Madras High Court · 116 Ind. Cas. 113
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts04 Apr 1928
Bava C. Vythialinga Mudaliar Vs G. Ramanuja Mudaliar
Madras High Court · 119 Ind. Cas. 166
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts04 Apr 1928
(Bava C.) Vythilinga Mudaliar Vs G. Ramanja Mudaliar
Madras High Court · AIR 1929 Mad 845
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts04 Apr 1928
S.N. Subramanian Chettiar Vs Ramanadhan Chettiar
Madras High Court · AIR 1929 Mad 199 : (1929) 29 LW 246
High Courts03 Apr 1928
Rukmani Ammal Vs T.S.P.L. Palaniappa Chettiar
Madras High Court · AIR 1928 Mad 1169
High Courts03 Apr 1928
(Chennamangalath Illath) Govindan Nambiar and Another Vs (Janala Perikamanna Illath) Kesava Vadhyan
Madras High Court · AIR 1930 Mad 421 : 114 Ind. Cas. 635
High Courts03 Apr 1928
Chegamull Suganmull Sowcar by Agent Chunnilal Vs V. Govindasawmy Chetty and Others
Madras High Court · 112 Ind. Cas. 491
Contract Act, 1872 — Section 41, 62
High Courts03 Apr 1928
Emperor Vs Nagar Ali and Others
Calcutta High Court · AIR 1929 Cal 287
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 399, 402
High Courts03 Apr 1928
Kisan Yemaji and Others Vs Shripat Tatya and Others
Bombay High Court · AIR 1929 Bom 114
Mamlatdars Court Act, 1906 — Section 5
High Courts03 Apr 1928
Rukumani Ammal Vs T.S.P.L. Palaniappa Chettiar
Madras High Court · 114 Ind. Cas. 652
High Courts03 Apr 1928
Chennamangalagath Illath Govindan Nambudri and Another Vs Janala Perikamanna Illath Kesava Vadhyan
Madras High Court · 114 Ind. Cas. 635