High Courts18 Apr 1928Dismissed
Partap Singh and Others Vs Nand Kishore and Others
Allahabad High Court · AIR 1928 All 591 : 113 Ind. Cas. 729
Easements Act, 1882 — Section 18
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,094 of 61,517
High Courts18 Apr 1928Allowed
Kunwar Singh and Others Vs Abdul Ali Khan and Others
Allahabad High Court · (1928) 04 AHC CK 0002
High Courts18 Apr 1928
Paidimarri Mahalakshmamma Vs Chaturvedula Suryanarayana and Others
Madras High Court · (1928) ILR (Mad) 977 : 117 Ind. Cas. 113 : (1928) 28 LW 919 : (1928) 55 MLJ 733
Registration Act, 1908 — Section 49
High Courts18 Apr 1928
The Municipal Council Vs The Bombay Company, Ltd.
Madras High Court · AIR 1929 Mad 409 : (1929) ILR (Mad) 207 : (1929) 29 LW 525 : (1929) 56 MLJ 525
Tamil Nadu District Municipalities Act, 1920 — Section 92
High Courts17 Apr 1928
Bidu Bhusan Das Majumdar and Others Vs Ghenu Nasya
Calcutta High Court · AIR 1929 Cal 531
Bengal Tenancy Act, 1885 — Section 29
High Courts17 Apr 1928Dismissed
Nihal Vs Niadar Singh and Others
Allahabad High Court · 113 Ind. Cas. 440
High Courts17 Apr 1928Dismissed
Sheopal Singh Vs Durga Prasad
Allahabad High Court · AIR 1928 All 332
High Courts17 Apr 1928
Krishna Ram and Others Vs Bachchoo Lal
Allahabad High Court · 116 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts17 Apr 1928
Penmetcha Subbaraju Vs Penmetcha Venkatramaraju
Madras High Court · AIR 1928 Mad 1025 : 113 Ind. Cas. 632 : (1928) 28 LW 321 : (1928) 55 MLJ 429
High Courts16 Apr 1928
Ali Mohammad Vs Jagannath Prasad
Allahabad High Court · 115 Ind. Cas. 453
Stamp Act, 1899 — Section 18, 35Stamp Act, 1899 — Section 18, 35Stamp Act, 1899 — Section 18, 35
High Courts16 Apr 1928
Dist. Board of Guntur Vs Desu Subba Rao and Another
Madras High Court · AIR 1928 Mad 983(1)
High Courts13 Apr 1928
Ram Narayan Singh and Others Vs Sukhdeo Teli and Another
Patna High Court · 115 Ind. Cas. 557
Bengal Tenancy Act, 1885 — Section 105, 106, 109
High Courts13 Apr 1928
Jagdeo Narain Singh Vs Rani Bhubaneswari Kuer
Patna High Court · AIR 1928 Patna 612
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts12 Apr 1928
Umeshwardhari Singh and Others Vs Neman Singh and Others
Patna High Court · AIR 1928 Patna 410
Land Registration Act, 1876 — Section 78, 81
High Courts12 Apr 1928
Ippili Raghunadha Patro and Others Vs Govinda Patro (dead) and Others
Madras High Court · (1928) 55 MLJ 798
Civil Procedure Code, 1908 (CPC) — Section 115Madras Estates Land Act, 1908 — Section 205
High Courts12 Apr 1928
Rampalli Ramachandrudu Vs Karri Krishna Reddi
Madras High Court · 115 Ind. Cas. 829
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts10 Apr 1928Dismissed
Oudh Behari Lal and Others Vs Collector of Etah and Another
Allahabad High Court · AIR 1928 All 625
Limitation Act, 1963 — Section 28