High Courts20 Apr 1928
Municipal Chairman Vs Subramania Iyer and Others
Madras High Court · 112 Ind. Cas. 210 : (1928) 28 LW 501
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,093 of 61,517
High Courts20 Apr 1928
Municipal Council Vs Subramania Aiyar and Others
Madras High Court · (1928) 55 MLJ 495
High Courts20 Apr 1928
In Re: Muhammad Salia Rowther and Others
Madras High Court · (1928) 28 LW 509 : (1928) 55 MLJ 624
High Courts19 Apr 1928
Vaidyanatha Thevar Vs E.R.S. Murugiahan Chettiar
Madras High Court · AIR 1928 Mad 1077
High Courts19 Apr 1928
Gahar Ali Houladar Vs Abdul Owahab Sikdar and Others
Calcutta High Court · AIR 1928 Cal 361
High Courts19 Apr 1928
Kiran Chandra Roy and Others Vs Jagannath Banik and Others
Calcutta High Court · AIR 1928 Cal 472 : 114 Ind. Cas. 670
Bengal Tenancy Act, 1885 — Section 105Evidence Act, 1872 — Section 13
High Courts19 Apr 1928
Hazariram and another Vs Kedar Nath Marwari and others
Patna High Court · (1928) 04 PAT CK 0014
High Courts19 Apr 1928Dismissed
Mt. Nabi-un-Nissa Vs Liaqat Ali and Another
Allahabad High Court · AIR 1928 All 508 : (1928) ILR (All) 830 : 113 Ind. Cas. 723
High Courts19 Apr 1928
Secy. of State Vs (Bommadevara) Satyanarayana Varaprasada Rao Bahadur and Others
Madras High Court · AIR 1929 Mad 520
High Courts19 Apr 1928
The Commissioner of Income Tax Vs A.L.A.R. Brothers
Madras High Court · AIR 1928 Mad 1229 : (1928) 28 LW 616 : (1928) 55 MLJ 600
High Courts19 Apr 1928
Thiruvendipuram Chengalamma Garu and Others Vs Vemasani Veeraraghava Naidu and Another
Madras High Court · AIR 1928 Mad 1124 : 114 Ind. Cas. 340 : (1928) 28 LW 624 : (1928) 55 MLJ 506
Transfer of Property Act, 1882 — Section 59
High Courts19 Apr 1928
Sreeram Ramakottiah and Others Vs Chintalapudi Subba Rao and Others
Madras High Court · AIR 1928 Mad 1172 : (1929) ILR (Mad) 237 : (1928) 28 LW 498 : (1928) 55 MLJ 576
Criminal Procedure Code, 1898 (CrPC) — Section 265
High Courts19 Apr 1928
The Secretary of State for India in Council Vs Sree Rajah Bomadevara Satyanarayana Varaprasda Rao Bahadur, Zamindar Garu and Others
Madras High Court · 118 Ind. Cas. 273
Madras Rivers Conservancy Act, 1884 — Section 11
High Courts18 Apr 1928
Mokbul Khan Vs Emperor
Calcutta High Court · AIR 1928 Cal 690 : 114 Ind. Cas. 793
High Courts18 Apr 1928
Sm. Afiran Bibi Vs Narimtulla Saha and Others
Calcutta High Court · AIR 1928 Cal 666
High Courts18 Apr 1928
Brojo Gopal Roy Burman Vs Amar Chandra Bhattacharya and Others
Calcutta High Court · AIR 1929 Cal 214 : 114 Ind. Cas. 88
Limitation Act, 1908 — Section 3, 5
High Courts18 Apr 1928
Digambar Suthar and Others Vs Suajan and Others
Calcutta High Court · AIR 1929 Cal 233
Transfer of Property Act, 1882 — Section 89
High Courts18 Apr 1928
Emperor Vs Lachman Singh
Patna High Court · AIR 1929 Patna 4
Criminal Procedure Code, 1898 (CrPC) — Section 161, 162Penal Code, 1860 (IPC) — Section 182
High Courts18 Apr 1928Dismissed
Kunwar Singh and Others Vs Abdur Ali Khan and Others
Allahabad High Court · (1928) 04 AHC CK 0018
High Courts18 Apr 1928
Krishna Das and Others Vs Ram Gopal Singh and Others
Allahabad High Court · (1928) 04 AHC CK 0007