High Courts26 Apr 1928
Narayan Mistri Vs Ram Das and Others
Patna High Court · AIR 1928 Patna 477 : 111 Ind. Cas. 647
Provincial Insolvency Act, 1920 — Section 10, 24, 25, 27
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,091 of 61,517
High Courts26 Apr 1928
Lachman and Another Vs Bhajan
Allahabad High Court · AIR 1928 All 389 : 114 Ind. Cas. 874
High Courts26 Apr 1928
Sinnapa Pillai Vs Ramaswamy Iyer and Others
Madras High Court · 118 Ind. Cas. 79
Transfer of Property Act, 1882 — Section 108, 108(c)
High Courts26 Apr 1928
K. Swaminatha Aiyar Vs Jambukeswaraswami Temple and Others
Madras High Court · AIR 1930 Mad 372
High Courts26 Apr 1928
M.P. Sivapathi Mudaliar Vs Sikandar Rowther
Madras High Court · 113 Ind. Cas. 84
Madras Local Boards Act, 1920 — Section 104(3)(c)
High Courts26 Apr 1928
Sankarambody Vijiaraghavachariar Vs Ramanujachariar (died) and Others
Madras High Court · AIR 1929 Mad 37 : 114 Ind. Cas. 233 : (1929) 29 LW 95 : (1928) 55 MLJ 859
High Courts26 Apr 1928
M.P. Sivapatha Mudaliar Vs Sikandder Rowther
Madras High Court · (1929) ILR (Mad) 260 : (1929) 29 LW 249 : (1929) 56 MLJ 37
Madras Local Boards Act, 1920 — Section 104(3)(c)
High Courts26 Apr 1928Dismissed
The Raja of Ramnad Vs M.R.M.A. Subramaniam Chettiar and Others
Madras High Court · (1928) 04 MAD CK 0005
Transfer of Property Act, 1882 — Section 6(d)
High Courts26 Apr 1928
Sinnappa Pillai Vs Ramaswami Ayyar and Another
Madras High Court · AIR 1929 Mad 575
Transfer of Property Act, 1882 — Section 108
High Courts25 Apr 1928
Sourendra Nath Mitra Vs Jatindra Nath Ghose and Another
Calcutta High Court · AIR 1929 Cal 17
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Apr 1928
Bepin Behary Ghatak and Another Vs Ramnath Ghatak and Others
Calcutta High Court · AIR 1929 Cal 286 : 110 Ind. Cas. 422
High Courts25 Apr 1928
Bhondu Das Vs Emperor
Patna High Court · AIR 1929 Patna 11
Penal Code, 1860 (IPC) — Section 148, 149, 326
High Courts25 Apr 1928Dismissed
Madan Mohan Gargh Vs Munna Lal and Others
Allahabad High Court · (1928) 04 AHC CK 0022
High Courts25 Apr 1928
Chinna Thimmappa and Others Vs Talukunta Timmappa
Madras High Court · AIR 1928 Mad 1028 : (1928) ILR (Mad) 967 : (1928) 28 LW 314 : (1928) 55 MLJ 351
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts25 Apr 1928
C.R.N. Kandaswamy Chettiar Vs Pakkiriswamy Pillai and Another
Madras High Court · AIR 1928 Mad 1050
High Courts24 Apr 1928
Rebati Mohan Chakrabarti and Another Vs Emperor
Calcutta High Court · AIR 1929 Cal 57
Criminal Procedure Code, 1898 (CrPC) — Section 172, 282Penal Code, 1860 (IPC) — Section 395
High Courts24 Apr 1928
Dinabandhu Banikya Vs Hasan Ali and Others
Calcutta High Court · 124 Ind. Cas. 325
High Courts24 Apr 1928
Tikait Krishna Prasad Singh Vs Budhan Manjhi and Others
Patna High Court · AIR 1928 Patna 451(1) : 111 Ind. Cas. 675
Chotanagpur Tenancy Act, 1908 — Section 5
Privy Council24 Apr 1928
Thakur Ashutosh Deo Ghatwal and another Vs Batisidhar Shroff
Privy Council · (1928) AIR(PC) 177