High Courts03 May 1928
The East India Distilleries and Factories Limited Vs P.F. Mathias
Madras High Court · (1929) ILR (Mad) 994 : 114 Ind. Cas. 234 : (1928) 28 LW 778 : (1928) 55 MLJ 663
Transfer of Property Act, 1882 — Section 108
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,089 of 61,517
High Courts03 May 1928
B. Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi Vs Muthudayana Pillai
Madras High Court · (1929) ILR (Mad) 332 : (1928) 28 LW 527 : (1928) 55 MLJ 379
Madras Estates Land Act, 1908 — Section 189(3), 55
High Courts02 May 1928
Hemangini Debi Vs Mundir Mridha and Others
Calcutta High Court · AIR 1928 Cal 576
Bengal Survey Act, 1875 — Section 47
High Courts02 May 1928
S.N. Banerjee Vs Bengal Paint and Vanish Co.
Calcutta High Court · AIR 1928 Cal 531
High Courts02 May 1928Dismissed
Sukha and Another Vs Lachmi Narain and Others
Allahabad High Court · AIR 1928 All 621 : 113 Ind. Cas. 829
High Courts02 May 1928Allowed
Gopi Lal and Others Vs Abdul Hamid and Others
Allahabad High Court · (1928) 05 AHC CK 0028
High Courts02 May 1928
(Chalikondi) Kunhammad Vs Etakarati Ammad and Others
Madras High Court · AIR 1929 Mad 195 : 113 Ind. Cas. 289
High Courts02 May 1928
Babu alias Govinddoss, minor by next friend M. Lauldoss Vs Gokuldoss Govardhandoss and Others
Madras High Court · AIR 1928 Mad 1064 : (1928) 28 LW 824 : (1928) 55 MLJ 132
High Courts02 May 1928
Babu alias Govindoss Krishnadoss Vs Gokuldoss Goverdhandoss and Others
Madras High Court · 112 Ind. Cas. 184
High Courts01 May 1928
Surendra Nath Chatterji Vs Jahnavi Charan Mukherji
Calcutta High Court · AIR 1929 Cal 484
High Courts01 May 1928
Enid Ivy Collins Vs Walter George Collins
Calcutta High Court · AIR 1928 Cal 806
High Courts01 May 1928
Ugra Narain Choudhary and Others Vs Hariband Choudhary and Others
Patna High Court · AIR 1930 Patna 557
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts01 May 1928
Rajkumar Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 473 : 111 Ind. Cas. 721
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts01 May 1928Dismissed
Mt. Saliman Vs Hakim Mukhdum Bux and Another
Allahabad High Court · (1928) 05 AHC CK 0021
High Courts01 May 1928
Chiranji Lal Vs Emperor
Allahabad High Court · (1928) ILR (All) 854 : 114 Ind. Cas. 48
Criminal Procedure Code, 1898 (CrPC) — Section 108Penal Code, 1860 (IPC) — Section 153A
High Courts30 Apr 1928
Kesarimal Vs Gundabathula Suryanarayanmurthy and Another
Madras High Court · AIR 1928 Mad 1022 : 114 Ind. Cas. 820
High Courts30 Apr 1928
Gori Bibi Vs Sarasamed Meer Saheb and Others
Madras High Court · AIR 1929 Mad 635
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts30 Apr 1928
Abdul Munser Munshi and Others Vs Yakub Talukdar
Calcutta High Court · AIR 1928 Cal 703a : 117 Ind. Cas. 599
Evidence Act, 1872 — Section 21, 32(7)
Privy Council30 Apr 1928
Secretary of State Vs Parbati Charan Shaha and others
Privy Council · (1928) AIR(PC) 193