High Courts09 May 1928
Rajrani Debya Vs Gomati Debya and Another
Patna High Court · 111 Ind. Cas. 673
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,088 of 61,517
High Courts09 May 1928Dismissed
Batuk Prasad Vs Bhagwan Das and Another
Allahabad High Court · AIR 1928 All 659 : 110 Ind. Cas. 465
High Courts08 May 1928
Nuddea Mills Co., Ltd. Vs Sidheswar Chatterjee and Others
Calcutta High Court · AIR 1929 Cal 33
Bengal Municipal Act, 1884 — Section 30
High Courts08 May 1928
Baksiram Mulchand and Another Vs Dwarka Prasad and Others
Patna High Court · AIR 1928 Patna 438 : 115 Ind. Cas. 237
Civil Procedure Code, 1908 (CPC) — Section 99Provincial Insolvency Act, 1920 — Section 4, 5
High Courts08 May 1928
Jan Mohammad and Others Vs Bikoo Mahto and Others
Patna High Court · AIR 1929 Patna 130 : 116 Ind. Cas. 33
High Courts08 May 1928
Kumar Kamakhaya Narain Singh Vs Bhuvaneshwar Lal Singh and Others
Patna High Court · (1928) 05 PAT CK 0009
Bengal Decennial Settlement Regulation — Section 5
Privy Council08 May 1928
Rikhi Ram and another Vs Dhanpat Rai and others
Privy Council · (1928) AIR(PC) 190
High Courts07 May 1928
Pramatha Nath Das Bairagi Vs Champa Dasi
Calcutta High Court · AIR 1929 Cal 473 : 118 Ind. Cas. 353
Evidence Act, 1872 — Section 13
High Courts07 May 1928
Rambu Jhawan Thakur and Others Vs Bankey Thakur and Others
Patna High Court · AIR 1928 Patna 598
Civil Procedure Code, 1908 (CPC) — Section 144
Privy Council05 May 1928
Hemlata Debi Vs Satya Charan Banerji and others
Privy Council · (1928) AIR(PC) 248
High Courts04 May 1928
Fakhrul Islam and Others Vs Bhubaneshwari Kuar
Patna High Court · AIR 1929 Patna 79
Privy Council04 May 1928
Bommadevara Naganna Nayudu Bahadur and another Vs Bommadevara Rajya Lakshmi Devi Amma Garu
Privy Council · (1928) AIR(PC) 187
High Courts04 May 1928Allowed
Inayat Husain Vs Emperor
Allahabad High Court · AIR 1928 All 684
Penal Code, 1860 (IPC) — Section 147, 395, 452
High Courts03 May 1928
Sami Chettiar and Another Vs T.R. Sesha Iyer and Co. and Another
Madras High Court · AIR 1928 Mad 1057 : 113 Ind. Cas. 663
High Courts03 May 1928
Adhar Chandra Naskar Vs Sarnwamoyi Dasi
Calcutta High Court · AIR 1929 Cal 121 : 117 Ind. Cas. 530
Transfer of Property Act, 1882 — Section 68, 89, 90
High Courts03 May 1928
Jogesh Chandra Kundu and Others Vs Radha Gobinda Rai and Others
Calcutta High Court · AIR 1928 Cal 848
Bengal Tenancy Act, 1885 — Section 87
High Courts03 May 1928
Brindaban Chandra Majumdar Vs Mt. Giribala Datta and Another
Calcutta High Court · AIR 1928 Cal 478 : 114 Ind. Cas. 83
Bengal Tenancy Act, 1885 — Section 49, 85
High Courts03 May 1928
Mohendra Chundra Nath Ghosh and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 359
Copyright Act, 1914 — Section 7
High Courts03 May 1928
Sm. Pakija Bibi and Others Vs Adhar Chandra Nath and Others
Calcutta High Court · AIR 1929 Cal 231 : 118 Ind. Cas. 574
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54
High Courts03 May 1928
M.L.M. Ramanadan Chettiar Vs Gundu Ayyar and Others
Madras High Court · AIR 1928 Mad 1238 : 113 Ind. Cas. 456