High Courts18 May 1928Disposed Of
Jai Narain Misra Vs Sarda Pershad
Allahabad High Court · AIR 1928 All 609 : 110 Ind. Cas. 493
Civil Procedure Code, 1908 (CPC) — Section 24
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,086 of 61,517
High Courts17 May 1928
Srijan Gazi Vs Abdul Sattar and Others
Calcutta High Court · AIR 1928 Cal 885 : 116 Ind. Cas. 731
Bengal Tenancy Act, 1885 — Section 48
Privy Council17 May 1928
Ramgopal and others Vs Dhanji Jadhavji Bhatia
Privy Council · (1928) AIR(PC) 200
High Courts17 May 1928Allowed
Baijnath Vs Doolarey Hajjam
Allahabad High Court · AIR 1928 All 708 : (1928) ILR (All) 865 : 110 Ind. Cas. 719
Civil Procedure Code, 1908 (CPC) — Section 131
High Courts17 May 1928Dismissed
Mt. Bulaqan Vs Ratan Lal and Others
Allahabad High Court · AIR 1928 All 656 : 110 Ind. Cas. 546
High Courts17 May 1928
In Re: Indian Turpentine and Rosin Co. Ltd.
Allahabad High Court · AIR 1929 All 118 : 114 Ind. Cas. 865
Contract Act, 1872 — Section 77Income Tax Act, 1961 — Section 10(1)(9)
High Courts16 May 1928
Becharam Chatterjee and Another Vs Benode Behari Chatterjee and Others
Calcutta High Court · AIR 1928 Cal 510
Specific Relief Act, 1877 — Section 56(j)
High Courts16 May 1928
Ambica Prosad Das Vs Corporation of Calcutta
Calcutta High Court · AIR 1928 Cal 483 : 114 Ind. Cas. 82
Calcutta Municipal Act, 1923 — Section 271(2)
High Courts16 May 1928
In Re: Turner Morrison and Co. Ltd.
Calcutta High Court · AIR 1929 Cal 212 : 117 Ind. Cas. 689
Income Tax Act, 1922 — Section 4(3)(7)
High Courts16 May 1928Dismissed
Radha Kishen Vs Bhorey Lal and Another
Allahabad High Court · AIR 1928 All 626 : (1928) ILR (All) 862 : 110 Ind. Cas. 373
Evidence Act, 1872 — Section 115Guardians and Wards Act, 1890 — Section 7
High Courts16 May 1928
Sattar and Others Vs Nazir Khan and Others
Allahabad High Court · AIR 1929 All 147 : (1928) ILR (All) 859 : 114 Ind. Cas. 867
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 May 1928
Partap Singh and Others Vs Meharban and Others
Allahabad High Court · 110 Ind. Cas. 392
High Courts16 May 1928
Hatim Vs Sheikh Sadiq Husain and Others
Allahabad High Court · 112 Ind. Cas. 605
High Courts16 May 1928
Vedappan Servai and Others Vs M. Periannan Servai and Others
Madras High Court · AIR 1928 Mad 1108 : (1929) ILR (Mad) 69 : 113 Ind. Cas. 279 : (1928) 28 LW 506 : (1928) 55 MLJ 621
Criminal Procedure Code, 1898 (CrPC) — Section 144, 435
High Courts15 May 1928
Kailash Chandra Dutt Vs Jogesh Chandra Majumdar and Others
Calcutta High Court · AIR 1928 Cal 868
Specific Relief Act, 1877 — Section 42
High Courts15 May 1928
Narayan Bera Vs Jharu Mandal of Baratola and Others
Calcutta High Court · AIR 1928 Cal 792
Bengal Tenancy Act, 1885 — Section 170
High Courts15 May 1928
Ramchandra Saha and Others Vs Lakshmi Kanta Saha and Others
Calcutta High Court · AIR 1928 Cal 574