High Courts15 May 1928
Ram Chandra Saha and Others Vs Lakshmi Kanta Saha and Others
Calcutta High Court · 111 Ind. Cas. 19
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,087 of 61,517
High Courts15 May 1928Dismissed
Bidha and Others Vs Bhola and Others
Allahabad High Court · AIR 1928 All 681
Transfer of Property Act, 1882 — Section 53
High Courts15 May 1928
Muhammad Zafaryab Khan Vs Abdul Razzac Khan and Others
Allahabad High Court · AIR 1928 All 532 : (1928) ILR (All) 857
Agra Tenancy Act, 1926 — Section 22, 79
High Courts14 May 1928
Siva Prosad Saw and Another Vs Bhadramoni Dassi
Calcutta High Court · AIR 1929 Cal 93 : 114 Ind. Cas. 139
High Courts11 May 1928
Rakhal Chandra Chakladar and Others Vs Baikuntha Nath Barai and Others
Calcutta High Court · AIR 1928 Cal 874 : 117 Ind. Cas. 687
Bengal Tenancy Act, 1885 — Section 61
High Courts11 May 1928
Tunga Bidya Devi and Others Vs Panna Sashi Devi and Others
Calcutta High Court · AIR 1928 Cal 556 : 117 Ind. Cas. 676
High Courts11 May 1928
Ganga Singh Vs Sheo Prasad
Patna High Court · AIR 1929 Patna 36 : 119 Ind. Cas. 890
Limitation Act, 1963 — Section 15
High Courts11 May 1928Allowed
Muhammad Salim Vs Ramkumar Singh and Others
Allahabad High Court · (1928) 05 AHC CK 0034
High Courts11 May 1928
Joti Sarup and Others Vs Kamle Singh and Others
Allahabad High Court · AIR 1933 All 149
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts10 May 1928
Superintendent and Remembrancer of Legal Affairs Vs Srish Chandra Ray and Others
Calcutta High Court · AIR 1928 Cal 653
Criminal Procedure Code, 1898 (CrPC) — Section 466, 471Penal Code, 1860 (IPC) — Section 302
High Courts10 May 1928
The Official Trustee of Bengal Vs Gobardhan Guchait and Others
Calcutta High Court · 118 Ind. Cas. 357
Civil Procedure Code, 1908 (CPC) — Section 99Suits Valuation Act, 1887 — Section 11
High Courts10 May 1928
Musammat Chander Kala Kuer Vs Musammat Dulhin Raja Kuer
Patna High Court · AIR 1929 Patna 31 : 119 Ind. Cas. 900
High Courts10 May 1928Allowed
Emperor Vs Bihari Bhar
Allahabad High Court · AIR 1928 All 719 : (1928) ILR (All) 718 : 113 Ind. Cas. 730
Criminal Procedure Code, 1898 (CrPC) — Section 260Criminal Tribes Act, 1911 — Section 10
High Courts10 May 1928Disposed Of
Naurang Singh and Others Vs Pheku Bhagat and Another
Allahabad High Court · AIR 1928 All 590
High Courts10 May 1928
Gaya Prasad Vs Ram Sarup
Allahabad High Court · AIR 1929 All 101
Limitation Act, 1963 — Section 5
High Courts09 May 1928
Adam Ali and Another Vs Chandu Molla and Others
Calcutta High Court · AIR 1928 Cal 876 : 117 Ind. Cas. 696
Estates Partition Act, 1897 — Section 81
High Courts09 May 1928
Lachman Mahton Vs Lalu Mahton and Others
Patna High Court · AIR 1928 Patna 515
Chotanagpur Tenancy Act, 1908 — Section 139, 139(6)