High Courts22 May 1928
Harlal Chaubey and Others Vs Rameshwar Narayan Singh
Patna High Court · 119 Ind. Cas. 894
Bengal Tenancy Act, 1885 — Section 88Chotanagpur Tenancy Act, 1908 — Section 208, 214
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,085 of 61,517
High Courts22 May 1928Dismissed
Budhu and Another Vs Udeyram and Another
Allahabad High Court · AIR 1928 All 665 : 110 Ind. Cas. 383
High Courts22 May 1928Allowed
Mt. Bachhi Kunwar Vs Ram Lakhan Mal
Allahabad High Court · AIR 1928 All 640 : 110 Ind. Cas. 390
High Courts22 May 1928
Mt. Ratan Dei Kunwar Vs Sher Singh and Others
Allahabad High Court · AIR 1929 All 260 : 114 Ind. Cas. 876
Transfer of Property Act, 1882 — Section 76(g)
High Courts22 May 1928
Emperor Vs Motha
Allahabad High Court · AIR 1929 All 322
Penal Code, 1860 (IPC) — Section 376
High Courts22 May 1928Disposed Of
Hasan Ahmad Vs Emperor
Allahabad High Court · (1928) 05 AHC CK 0008
High Courts21 May 1928
Kandarpa Narain Mazumdar and Another Vs Bindu Bashini Dasi and Another
Calcutta High Court · AIR 1928 Cal 730 : 114 Ind. Cas. 657
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts21 May 1928
J.C. Galstaun Vs Diana Sarkies and Another
Calcutta High Court · AIR 1929 Cal 227
Privy Council21 May 1928
Deputy Commissioner of Bara Banki Vs Receiver of the Estate of Choudhry Shafiq-uz-Zaman and others
Privy Council · (1928) AIR(PC) 202
Privy Council21 May 1928
Tejpal-jamna das Vs Ernest v. David and others
Privy Council · (1928) AIR(PC) 219
High Courts21 May 1928
Munna Tewari and Others Vs Chandarbali and Others
Allahabad High Court · AIR 1928 All 627
Criminal Procedure Code, 1898 (CrPC) — Section 137Penal Code, 1860 (IPC) — Section 268
High Courts21 May 1928
In Re: Dehra Dun Mussoorie Tramway Co. Ltd.
Allahabad High Court · (1928) 05 AHC CK 0038
High Courts21 May 1928
Munna Tewari and Others Vs Chandrabali and Others
Allahabad High Court · (1928) ILR (All) 871 : 110 Ind. Cas. 213
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A(2)
High Courts18 May 1928
Sheikh Sona Mia Vs Sheikh Ajor Ali
Calcutta High Court · 114 Ind. Cas. 416
Registration Act, 1908 — Section 17, 49
High Courts18 May 1928
Aswani Kumar Dhupi and Another Vs Har Kumar Ghosh and Others
Calcutta High Court · AIR 1928 Cal 891 : 114 Ind. Cas. 482
High Courts18 May 1928Dismissed
Tika Ram Vs Emperor
Allahabad High Court · AIR 1928 All 687 : 110 Ind. Cas. 675
Works of the Defence Act, 1903 — Section 36