High Courts01 Jun 1928
Ramgopal Sanyal and Another Vs Narendra Nath Ghatak
Calcutta High Court · AIR 1929 Cal 226
Civil Procedure Code, 1908 (CPC) — Section 115, 2
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,083 of 61,517
High Courts01 Jun 1928
Superintendent and Remembrancer of Legal Affairs Vs Murray and Others
Calcutta High Court · AIR 1928 Cal 557 : 117 Ind. Cas. 673
Criminal Procedure Code, 1898 (CrPC) — Section 245Factories Act, 1911 — Section 35
High Courts01 Jun 1928
Srijukta Sarajubala Devi and Others Vs Sreemati Jyotirmoyee Debi and Others
Calcutta High Court · 112 Ind. Cas. 113
High Courts01 Jun 1928Dismissed
Government of Bengal Vs J.A. Murray
Calcutta High Court · (1928) 06 CAL CK 0002
High Courts30 May 1928
Chhathi Lal Sah Kalwar Vs Bindeshwai Prasad Sahu and Others
Patna High Court · AIR 1929 Patna 605 : 120 Ind. Cas. 32
Transfer of Property Act, 1882 — Section 58, 68, 98
High Courts29 May 1928
Dhaneshwar Sahu Vs Ramrup Gir and Others
Patna High Court · AIR 1928 Patna 426 : 111 Ind. Cas. 482
Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 35, 36
High Courts29 May 1928
Lala Hira Lal Vs Munshi Jagatpati Sahai
Patna High Court · AIR 1928 Patna 600 : 111 Ind. Cas. 797
Evidence Act, 1872 — Section 114
High Courts29 May 1928Partly Allowed
Boulation Bro Thers and Co. Ltd., (India) Delhi Vs The New Victoria Mills Co. Ltd.,
Allahabad High Court · 119 Ind. Cas. 837
Contract Act, 1872 — Section 39Specific Relief Act, 1877 — Section 42
High Courts29 May 1928
Sher Singh and Others Vs Basdeo Singh
Allahabad High Court · AIR 1928 All 612 : (1928) ILR (All) 904 : 110 Ind. Cas. 712
High Courts29 May 1928Dismissed
Puttu Singh and Others Vs Baldeo Singh and Others
Allahabad High Court · AIR 1928 All 667 : 110 Ind. Cas. 407
High Courts29 May 1928
Debi Singh Vs Ramcharan Singh
Allahabad High Court · AIR 1928 All 419 : 113 Ind. Cas. 768
High Courts29 May 1928
Badri Pandey Vs Parsotam Singh and Others
Allahabad High Court · AIR 1928 All 697 : 110 Ind. Cas. 869
High Courts28 May 1928
Kanak Prova Debi and Others Vs Dhirendra Nath Roy and Others
Calcutta High Court · AIR 1928 Cal 861 : 118 Ind. Cas. 337
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17
High Courts28 May 1928
Ram Narayan Sarora and Others Vs Parswanath Sen and Others
Calcutta High Court · AIR 1928 Cal 516 : 114 Ind. Cas. 785
Criminal Procedure Code, 1898 (CrPC) — Section 253Penal Code, 1860 (IPC) — Section 384
High Courts28 May 1928
Ram Prosad Maitra Vs Emperor
Calcutta High Court · AIR 1928 Cal 569
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts28 May 1928
Ganga Patra Vs Emperor
Patna High Court · AIR 1928 Patna 481
Evidence Act, 1872 — Section 50Penal Code, 1860 (IPC) — Section 497
High Courts28 May 1928
Emperor Vs Dukhu
Allahabad High Court · AIR 1929 All 321
Criminal Procedure Code, 1898 (CrPC) — Section 339(3)
High Courts27 May 1928
Emperor Vs Ramchandra Bhikaji Moharir
Bombay High Court · (1928) 30 BOMLR 967
Criminal Procedure Code, 1898 (CrPC) — Section 423()(b)Penal Code, 1860 (IPC) — Section 342
High Courts25 May 1928
Rahimuddi Vs Chadam and Others
Calcutta High Court · AIR 1928 Cal 768 : 117 Ind. Cas. 686
High Courts25 May 1928
Rai Saheb Nagendra Nath Vasu Vs Kshiradar Ruidas and Others
Calcutta High Court · 113 Ind. Cas. 575
Bengal Tenancy Act, 1885 — Section 49Evidence Act, 1872 — Section 101